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[Cites 0, Cited by 0] [Section 64(2)] [Section 64] [Entire Act]

State of Bihar - Subsection

Section 64(2)(l) in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981

(l)the Bihar Sugarcane (Regulation of Supply and Purchase) Second Ordinance, 1972 (Bihar Ordinance no. 110 of 1972);