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[Cites 0, Cited by 4] [Entire Act]

State of West Bengal - Section

Section 9 in The West Bengal Board Of Secondary Education Act, 1963.

9. Restriction of employment of children.

- No child who has not completed the age of [fourteen] [Substituted 'twelve' by Act No. 21 of 2015, dated 31.7.2015.] years shall be employed in any shop or establishment.