Supreme Court - Daily Orders
Sunil Misra vs Rajasthan State (Cbi) on 11 August, 2017
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.40 COURT NO.8 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No.(s).../2017
Diary No(s). 20608/2017
(Arising out of impugned final judgment and order dated
04-01-2017 in SBCRP No. 84/2016 passed by the High Court Of
Rajasthan At Jaipur)
SUNIL MISRA Petitioner(s)
VERSUS
RAJASTHAN STATE (CBI) Respondent(s)
(With appln.(s) for condonation of delay in filing SLP,
exmeption from filing O.T., permission to file addl. documents,
exemption from filing O.T. and with prayer for interim relief)
Date :11-08-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr. Yatinder Singh, Sr. Adv.
Mr. Anand Sanjay M Nuli, Adv.
Mr. Dharam Singh, Adv.
for M/s. Nuli & Nuli, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We see no reason to interfere with the impugned judgment and order passed by the High Court. The special leave petition is, accordingly, dismissed.
Pending applications stand disposed of.
Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2017.08.11 17:32:49 IST Reason: [ Charanjeet Kaur ] [ Indu Kumari Pokhriyal ] A.R.-cum-P.S. Branch Officer