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[Cites 0, Cited by 0] [Section 376(3)] [Section 376] [Entire Act]

State of Rajasthan - Subsection

Section 376(3)(ii) in The General Rules (Civil), 1986

(ii)Overing dockets and letter on mere matters of routine such as those returning enclosures, etc., including those sent to and received from the High Court concerning the grant of certificates to Legal practitioners under Act XVIII of 1879.