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[Cites 0, Cited by 0] [Section 2(3A)] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(3A)(b) in The Goa, Daman and Diu Public Health Act, 1985

(b)Health Officer I/c and Medical Officer I/c of Community Health Centre/ Upgraded Primary Health Centre/Primary Health Centre/Urban Health Centres of the concerned jurisdiction, under supervision of Chief Medical Officer (National Malaria Eradication Programme);]