Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 51E in The Bengal Drainage Act, 1880 51E. Bar to jurisdiction of Courts in respect of order of suspension - An order duly made and published under Section 51-D shall not be questioned in any Civil or Revenue Court.
