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[Cites 0, Cited by 0] [Section 37(4)] [Section 37] [Entire Act]

State of Uttar Pradesh - Subsection

Section 37(4)(b) in U.P. Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Rules, 1983

(b)for establishments in which the number for migrant workmen exceeds fifty, each first-aid box shall contain the following equipment:
(i)twelve small sterilized dressings;
(ii)six medium size sterilized dressings;
(iii)six large size sterilized dressings;
(iv)six large size sterilized burn dressings;
(v)six (15 gms.) packets sterilized cotton wool;
(vi)one (60 ml.) bottle containing a two per cent alcoholic solution of Iodine;
(vii)one (60 ml.) bottle containing salvolatile having the dose and mode of administration indicated on the label;
(viii)one roll of adhesive plaster;
(ix)a snake-bite lancet;
(x)one (30 gms.) bottle of Potassium Permagnate crystals;
(xi)one pair scissors;
(xii)one copy of the first-aid leaflet issued by the Director-General, Factory Advisory Service and Labour Institutes, Government of India;
(xiii)a bottle containing one hundred tablets (each of five grains) of Aspirin;
(xiv)ointment for burns; and
(xv)a bottle of a suitable surgical antiseptic solution.