Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 74] [Entire Act]

Union of India - Subsection

Section 74(2) in The Trade Marks Act, 1999

(2)The regulations so filed may, on the application of the registered proprietor, be altered by the Registrar.