Section 15 in The Rajasthan Zamindari and Biswedari Abolition Rules, 1959
15. Terms and conditions relating to land in Chambal and Rajasthan Canal Projects.
- Where the land is situated within the Chambal or Rajasthan Canal Project, the price of land which may be fixed and such other charges including betterment fee, as may be payable along with such price shall be payable by the intermediary.
