Section 31(2)(b) in The West Bengal Council Of Higher Secondary Education Act, 1975

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State of West Bengal - Subsection

Section 31(2)(b) in The West Bengal Council Of Higher Secondary Education Act, 1975

(b)require in writing the personal appearance before him of any person accountable for, or having the custody or control of, any such document to answer any question relating thereto; and

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State of West Bengal - Subsection

Section 31(2)(b) in The West Bengal Council Of Higher Secondary Education Act, 1975