Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52(8)] [Section 52] [Entire Act] State of Goa - Subsection Section 52(8)(b) in The Government of Union Territories Act, 1963 (b)in any case where the Bill is rejected by the Assembly, the Bill as reported by the Standing Committee.