Madhya Pradesh High Court
Pratap Singh vs Shri Prahlad Singh Patel on 1 July, 2022
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR EP No. 46 of 2019 (PRATAP SINGH Vs SHRI PRAHLAD SINGH PATEL) Dated : 01-07-2022 This matter was heard and reserved on 06/04/2022; however, at the time of dictation, it transpired that the same requires further hearing in the matter Office is, accordingly, directed to list this matter in the week commencing 18.7.2022.
(S. A. DHARMADHIKARI) JUDGE HS Signature Not Verified SAN Digitally signed by HEMANT SARAF Date: 2022.07.01 18:30:57 IST