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Union of India - Section

Section 73 in The Explosives Rules, 2008

73. Explosives not to be kept in damaged boxes

.-The licensee of every magazine or storehouse shall ensure that the explosives are always kept in their original outer package and if the outer package gets damaged in a manner that the explosives contained therein cannot be stored or transported, such explosives shall be repacked after giving prior intimation well in advance to the Controller having jurisdiction over the area with all necessary details.