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[Cites 0, Cited by 0] [Section 51(6)] [Section 51] [Entire Act]

State of Rajasthan - Subsection

Section 51(6)(xiv) in The Rules For the Administration, Admission and Rehabilitation of Persons in Homes and Shelters, 1970

(xiv)Accounts and Service Registers. - All records prescribed under Finance Accounts and Service Rules and including:-