Punjab-Haryana High Court
Dharam Singh & Ors vs Cbi & Ors on 20 December, 2017
Author: Surinder Gupta
Bench: Surinder Gupta
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
CRR No.4230 of 2016 (O&M)
Date of Decision: 20.12.2017
Dharam Singh and others ...Petitioners
VERSUS
Central Bureau of Investigation and others ...Respondents
CORAM:- HON'BLE MR. JUSTICE SURINDER GUPTA
Present: Mr. Pankaj Bhardwaj, Advocate,
for petitioners.
Mr. Sumeet Goel, Advocate
Retainer counsel for respondent-CBI.
Mr. Satya Pal Jain, Senior Advocate
Additional Solicitor General for Union of India
with Mr. Dheeraj Jain, Advocate
Ms. Atul Nanda, Advocate General, Punjab with
Ms. Manjari Nehru Kaul, Addl. AG, Punjab.
Mr. R.S. Bains, Advocate
for the complainant.
Mr. APS Deol, Senior Advocate with
Mr. H.S. Deol, Advocate
for the complainant.
*******
SURINDER GUPTA, J.
For orders, see judgment of even date passed in CRR No. 3854 of 2016 (Arjan Singh and others vs. Central Bureau of Investigation and others).
( SURINDER GUPTA ) December 20, 2017 JUDGE jk Whether speaking/reasoned: Yes/No Whether Reportable: Yes/No 1 of 1 ::: Downloaded on - 07-01-2018 09:05:21 :::