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[Cites 3, Cited by 0]

Delhi High Court

Dabur India Limited vs Ashok Kumar And Ors on 1 February, 2024

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                          $~39, 35 to38, 40 to 67 & 77 & 78
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                                                  Date of Decision: 01st February, 2024
                          (39)
                          +    CS (COMM) 135/2022 & I.As. 3423/2022, 9363/2022, 12156/2022,
                               16505/2022, 1221/2023, 1222/2023
                               DABUR INDIA LIMITED                                    ..... Plaintiff
                                                Through: Mr. Anirudh Bakhru, Mr. Ankur
                                                            Chibber, Mr. Prabhu Tandon, Ms.
                                                            Kripa Pandit, and Mr. Sazid Rayeen,
                                                            Advocates. (M: 7838499168)
                                                versus
                               ASHOK KUMAR AND ORS                            ..... Defendants
                                                Through: Mr. Yashvardhan Singh, Advocate for
                                                            D-1. (M:9667056770)
                                                            Mr. Harish Vaidyanathan Shankar,
                                                            CGSC, with Mr. Srish Kumar
                                                            Mishra, Mr. Alexander Mathai
                                                            Paikaday, and Mr. Krishnan V.,
                                                            Advocates (M: 9810788606).
                                                            Ms. Kruttika Vijay & Ms. Aishwarya
                                                            Kane, Advs. for D-5 (M-9910083144)
                                                            Mr. Dayan Krishnan Senior Advocate
                                                            with Mr. Alipak Banerjee, Mr. Parva
                                                            Khare, Mr. Brijesh Ujjainwal
                                                            Advocates for D-4. (M:9987115749)
                                                            Mr. K.G. Gopalakrishnan and Ms.
                                                            Nisha Mohandas, Advocates for D-7.
                                                            (M:8800556341)
                                                            Mr. Darpan Wadhwa Sr. Adv, Mr.
                                                            Alipak Banerjee, Ms. Shweta Sahu,
                                                            Mr. Parva Khare, Mr. Brijesh
                                                            Ujjainwal Advocates.
                                                            Mr. Apoorv Kurup & Ms. Kirti
                                                            Dadheech , Advocates for R-3. (M:
                                                            8929015368)
                                                            Mr. Akshay Goel, Mr. Shivam Narang


Signature Not Verified
Digitally Signed          CS (COMM) 135/2022& connected matters                              Page 1 of 38
By:DHIRENDER KUMAR
Signing Date:06.02.2024
18:19:37
                                                       & Mr. Lalit Kashyap, Advocates.
                                                      Mr. Mr. Shubhendu Anand, Mr.
                                                      Piyush M. Dwivedi, Advocates.
                                                      (M:7827709253)
                                                      Mr Kushal Gupta & Mr. Mohd Umar
                                                      Advocates.
                                                      Mr. Prashant Prakash, Advocate. (M:
                                                      8800009001)
                                                      Ms. Lakahmi Kruttika Vijay & Ms.
                                                      Aishwarya Kane, Advocates for D-5.
                                                      (M: 9643233842)
                                                      Ms Hetu Arora Sethi, ASC, GNCTD
                                                      with Insp Suneel Siddhu, Insp
                                                      Sanjeev Solanki, Insp Arundev
                                                      Nehra, Insp Bhanwar Singh, SI
                                                      Manoj, IFSO, Special Cell
                                                      Mr. Sarfaraz Khan & Mr Abdul
                                                      Wahid, Advocates for UCO Bank (M-
                                                      9899140169)
                          (35)                    WTIH
                          +        CS (COMM) 20/2019 & I.As.561/2019
                               TATA SKY LIMITED                               ..... Plaintiff
                                             Through: Mr. Tanmaya Mehta ,Ms. Rashmi
                                                      Gogoi and Ms. Riya Rathi, Advs. (M:
                                                      9999255931)

                                               versus
                                 S G ENTERPREISES - TATA SKY SALES AND SERVICES AND
                                 ORS.                                     ..... Defendants
                                               Through: Mr. Alipak Banerjee, Mr. Moazzam
                                                        Khan, Ms. Shweta Sahu, Mr. Alipak
                                                        Banerjee, Ms. Shweta Sahu Advocate,
                                                        Mr. Parva Khare, Mr. Brijesh
                                                        Ujjainwal,     Advs.      for    D-5.
                                                        (M:9987115749)
                                                        Ms. Akshita Jain, Advocate for D-8.
                                                        (M:9990526912)
                                                        Mr. Akshay Goel, Mr. Shivam Narang


Signature Not Verified
Digitally Signed          CS (COMM) 135/2022& connected matters                     Page 2 of 38
By:DHIRENDER KUMAR
Signing Date:06.02.2024
18:19:37
                                                             & Mr. Lalit Kashyap, Advocates
                                                            Mr. Akshay Goel, Mr. Shivam Narang
                                                            & Mr. Lalit Kashyap, Advocates.
                                                            Ms Hetu Arora Sethi, ASC, GNCTD
                                                            with Insp Suneel Siddhu, Insp
                                                            Sanjeev Solanki, Insp Arundev
                                                            Nehra, Insp Bhanwar Singh, SI
                                                            Manoj, IFSO, Special Cell
                                                            Mr. Sanjay Gupta, and Mr. Amol
                                                            Sharma Advs. for HDFC Bank (M.
                                                            9958609042)
                          (36)                         WITH
                          +    CS (COMM) 350/2020 & I.A. 7456/2020, 9624/2020, 9629/2020,
                               996/2021, 9204/2022, 16148/2022
                               GUJARAT COOPERATIVE MILK MARKETING FEDERATION
                               LTD & ANR.                                             ..... Plaintiff
                                                Through: Mr. Abhishek Singh, Mr. J. Amal
                                                            Anand, Mr. Elvin Joshy, Mr. Vikram
                                                            Singh Dalal, Mr. Shashwat Tyagi,
                                                            Ms. Alisha Sharma, Advocates. (M.
                                                            8750600178)
                                                versus
                               AMUL-FRANCHISE.IN & ORS.                       ..... Defendant
                                                Through: Mr. Anil Soni, CGSC with Mr. Rahul
                                                            Mourya, Mr. Devvrat Yadav, Adv.
                                                            for UOI. (M:9560238258)
                                                            Mr. Anurag Ahluwalia,, CGSC with
                                                            Mr. Abhigyan Siddhant, G.P. and Mr.
                                                            Danish Faraz Khan, Advocate for
                                                            UOI. (M:9811418995)
                                                            Mr. Neel Mason, Mr. Vihan Dang,
                                                            and Ms. Aditi Umapathy, Advocates
                                                            Ms. Shweta Sahu, Mr. Parva Khare,
                                                            Ms. Aishwarya Jain, Mr. Brijesh
                                                            Ujjainwal Advocate for D-26.
                                                            (M:9987115749)
                                                            Mr. Praveen Kumar Jain, Adv. for
                                                            D-37.


Signature Not Verified
Digitally Signed          CS (COMM) 135/2022& connected matters                            Page 3 of 38
By:DHIRENDER KUMAR
Signing Date:06.02.2024
18:19:37
                                                                   Mr. Alipak Banerjee, Mr. Moazzam
                                                                  Khan, Ms. Shweta Sahu, Mr. Alipak
                                                                  Banerjee,   Ms.    Shweta     Sahu
                                                                  Advocate, Mr. Parva Khare, Mr.
                                                                  Brijesh      Ujjainwal,      Advs.
                                                                  (M:9987115749) for D-27, 28 & 30.
                                                                  Mr. Praveen Kumar Jain, and Ms.
                                                                  Shalini Jha, Advocates for D-37.
                                                                  (M:9871278525)
                                                                  Mr. Ramesh Babu, Ms. Manisha
                                                                  Singh, Ms. Jagriti Bharti, and Ms.
                                                                  Tanya Chowdhary, Advocate for D-38
                                                                  (M: 9971671294).
                                                                  Ms. Ekta Choudhary, Ms. Anisha, Mr.
                                                                  Divyank Dutt Dwivedi, Advocates.
                                                                  Mr. Vihan Dang and Mr. Parva Khare
                                                                  & Ms. Aditi Umapathy, Advs for
                                                                  D-52.
                                                                  Ms Hetu Arora Sethi, ASC, GNCTD
                                                                  with Insp Suneel Siddhu, Insp
                                                                  Sanjeev Solanki, Insp Arundev
                                                                  Nehra, Insp Bhanwar Singh, SI
                                                                  Manoj, IFSO, Special Cell
                          (37)                WITH
                          +              CS (COMM) 176/2021 & I.A.1435/2024
                                 SNAPDEAL PRIVATE LIMITED                        ..... Plaintiff
                                              Through: Ms. Tanya Varma & Ms. Devyani
                                                       Nath, Advocates. (M:7042547106)
                                              versus
                                 GODADDYCOM LLC AND ORS                  ..... Defendants
                                              Through: Mr. Harish Vaidyanathan Shankar,
                                                       CGSC, with Mr. Srish Kumar
                                                       Mishra, Mr. Alexander Mathai
                                                       Paikaday, and Mr. Krishnan V.,
                                                       Advocates (M: 9810788606).
                                                       Mr. Alipak Banerjee, Mr. Moazzam
                                                       Khan, Ms. Shweta Sahu, Mr. Alipak
                                                       Banerjee,   Ms.       Shweta        Sahu


Signature Not Verified
Digitally Signed          CS (COMM) 135/2022& connected matters                            Page 4 of 38
By:DHIRENDER KUMAR
Signing Date:06.02.2024
18:19:37
                                                             Advocate, Mr. Parva Khare, Mr.
                                                            Brijesh       Ujjainwal,      Advs.
                                                            (M:9987115749)for D-1, 10, 2,3,4, 23,
                                                            26, 31. (M:9987115749)
                                                            Mr. Darpan Wadhwa Sr. Adv, Mr.
                                                            Alipak Banerjee, Ms. Shweta Sahu
                                                            Mr. Parva Khare Mr. Brijesh
                                                            Ujjainwal, Advocates for D-1 & 10.
                                                            Ms. Kruttika Vijay and Ms.
                                                            Aishwarya Kane, Advocates for D-9.
                                                            (M:9910083144)
                                                            Ms. Pallavi Singh Rai, Adv; Mr.
                                                            Shubhaankar Ray, Advs. for D-24.
                                                            Mr. Akshay Goel, Mr. Shivam Narang
                                                            & Mr. Lalit Kashyap, Advocates
                                                            Mr. Praveen Kumar Jain & Ms.
                                                            Shalini      Jha,     for      D-34.
                                                            (M:9871278525)
                                                            Mr. Shatrajit Banerji, Advocate for
                                                            D-24. (M: 8527862988)
                                                            Mr. Praveen Kumar Jain, Adv. for
                                                            D-34. (M:9871278525)
                                                            Ms Hetu Arora Sethi, ASC, GNCTD
                                                            with Insp Suneel Siddhu, Insp
                                                            Sanjeev Solanki, Insp Arundev
                                                            Nehra, Insp Bhanwar Singh, SI
                                                            Manoj, IFSO, Special Cell
                          (38)                        WITH
                          +    CS (COMM) 228/2021 & I.As. 6441/2021, 11684/2021,
                               1412-13/2022, 12160/2022, 12171/2022, 13443/2022, 14920/2022,
                               14923/2022, 17716-17/2022, 3237/2023

                                 BAJAJ FINANCE LIMITED                                   ..... Plaintiff
                                               Through:           Mr. Abhishek Singh, Mr. J. Amal
                                                                  Anand, Mr. Elvin Joshy, Mr. Vikram
                                                                  Singh Dalal, Mr. Shashwat Tyagi,
                                                                  Ms. Alisha Sharma, Advocates. (M.
                                                                  8750600178)

Signature Not Verified
Digitally Signed          CS (COMM) 135/2022& connected matters                               Page 5 of 38
By:DHIRENDER KUMAR
Signing Date:06.02.2024
18:19:37
                                               versus
                                 REGISTRANT OF WWW.BAJAJ-FINSERVE.ORG
                                 & ORS.                                  ..... Defendants
                                              Through: Mr. Harish Vaidyanathan Shankar,
                                                       CGSC, with Mr. Srish Kumar
                                                       Mishra, Mr. Alexander Mathai
                                                       Paikaday, and Mr. Krishnan V.,
                                                       Advocates      (M:       9810788606).
                                                       Advocates (M: 9810788606).
                                                       Mr. Darpan Wadhwa Sr. Advocate ,
                                                       Mr. Alipak Banerjee ,Ms. Shweta
                                                       Sahu, Mr. Parva Khare, Mr. Brijesh
                                                       Ujjainwal,    Advocate        for   D-
                                                       6,7,11,12,14,17 and 22.
                                                       Mr. Manish Paliwal, and Ms.
                                                       Himanshi Kaushik, Advocates for
                                                       D-18. (M:8448257585)
                                                       Mr. Aditya Gupta, Ms. Aishwarya,
                                                       Mr. Sauhard Alung and Ms. Asvari
                                                       Jain,    Advocates       for      D-19.
                                                       (M:9910083144)
                                                       Mr. Rajshekhar Rao Sr. Adv with
                                                       Ms. Tine Abraham, Ms. Shivani
                                                       Rawat, Mr. Mohanakrishna C., Mr.
                                                       Abhi Udai Singh, Mr. Harshil
                                                       Wason, Advocates for D-28. (M:
                                                       8054452858)
                                                       Mr. Akshay Goel, Mr. Shivam Narang
                                                       & Mr. Lalit Kashyap, Advocates
                                                       Mr. Ashok Kumar & Ms. Chhavi
                                                       Arora,     Advocates      for     D-31.
                                                       (M:9810011826).
                                                       Ms. Swati Aggarwal, Ms. Binsy
                                                       Susan, Mr. Aasish Samasi and Mr.
                                                       Mohit Singh, Advs. for GoDaddy.
                                                       Ms Hetu Arora Sethi, ASC, GNCTD
                                                       with Insp Suneel Siddhu, Insp
                                                       Sanjeev Solanki, Insp Arundev

Signature Not Verified
Digitally Signed          CS (COMM) 135/2022& connected matters                      Page 6 of 38
By:DHIRENDER KUMAR
Signing Date:06.02.2024
18:19:37
                                                                   Nehra, Insp Bhanwar Singh, SI
                                                                  Manoj, IFSO, Special Cell

                          (40)               WITH
                          +    CS (COMM) 475/2022 & I.As. 10851-52/2022, 12173-74/2022
                               FASHNEAR TECHNOLOGIES PRIVATE LIMITED ..... Plaintiff
                                             Through: Mr. Sidharth Chopra, Mr. Nitin
                                                         Sharma, Mr. Yatin Garg, Mr. Ranjeet
                                                         Singh, Mr. Vivek Ayyagari, Mr.
                                                         Angad Makkar, Mr. M. J. Sudarshan,
                                                         Ms. Ramya Aggarwal and Mr. Sohrab
                                                         Mann, Advocates.
                                             versus
                               MEESHO ONLINE SHOPPING PVT. LTD. & ANR. ..... Defendants
                                             Through: Mr. Neel Mason, Mr. Vihan Dang, and
                                                         Ms. Aditi Umapathy, Advocate for
                                                         D-6.
                                                         Mr. Vihan Dang, Ms. Aditi Umapathy
                                                         and Mr. Parva Khare, Advs. for D-10.
                                                         Mr. Darpan Wadhwa Sr. Adv, Mr.
                                                         Alipak Banerjee, Ms. Shweta Sahu,
                                                         Mr. Parva Khare, Mr. Brijesh
                                                         Ujjainwal Advocates. for D-7.
                                                         Mr. Anurag Ahluwalia, CGSC with
                                                         Mr. Abhigyan Siddhant and Mr.
                                                         Danish Faraz Khan, Advocates for
                                                         D-19 & 20. (M:9999999045)
                                                         Mr. Akshay Goel, Mr. Shivam Narang
                                                         & Mr. Lalit Kashyap, Advocates
                                                         Mr. K.R. Sasiprabhu and Mr. Tushar
                                                         Bhardwaj, Advs for Reliance Jio.
                                                         Ms Hetu Arora Sethi, ASC, GNCTD
                                                         with Insp Suneel Siddhu, Insp
                                                         Sanjeev Solanki, Insp Arundev
                                                         Nehra, Insp Bhanwar Singh, SI
                                                         Manoj, IFSO, Special Cell
                          (41)               WITH
                          +    CS (COMM) 490/2022 & I.As. 11214/2022, 17482/2022, 575/2023,


Signature Not Verified
Digitally Signed          CS (COMM) 135/2022& connected matters                        Page 7 of 38
By:DHIRENDER KUMAR
Signing Date:06.02.2024
18:19:37
                                  9796-98/2023, 11324/2023

                                 INFINITI RETAIL LIMITED                        ..... Plaintiff
                                                Through: Mr. Raunaq Kamath and Mr. Sauhard
                                                         Alung, Advocates. (M: 9425341404)
                                                Versus

                                 M/S CROMA WHOLESELLER & ORS.              ..... Defendants
                                             Through: Mr. Anuj Srivastava, Advocate.
                                                      (M:9999690774)
                                                      Mr. Piyush Singhal, Mr. Paras
                                                      Khurana & Ms. Himanshi Jain,
                                                      Advs. for D-15. (M:8810488484)
                                                      Mr. Yashu Rustagi, Adv for Indian
                                                      Bank (M. 8882149812)
                                                      Ms. Richa Kapoor, Mr. Kunal
                                                      Anand, Ms. Shisham Pradhan Mr.
                                                      Deepak Singh Advs. for D-19.
                                                      (M:8791519300)
                                                      Mr. Manish Mohan, CGSC.
                                                      Mr. Alipak Banerjee, Ms. Shweta
                                                      Sahu, Mr. Parva Khare, Mr. Brijesh
                                                      Ujjainwal Advocates for D-4
                                                      (M:9987115749).
                                                      Ms. Sonia Munjal, Adv. for D-22.
                                                      Mr. Mrinal Ojha, Mr. Debarshi Dutta,
                                                      Mr. Anand Raja Adv, Ms. Tanta
                                                      Chaudhry. Mr. Shivam Tiwari & Mr.
                                                      Samyak Bilala Advs. for D-27.
                                                      Mr. Manish Mohan, CGSC for UOI.
                                                      Ms Hetu Arora Sethi, ASC, GNCTD
                                                      with Insp Suneel Siddhu, Insp
                                                      Sanjeev Solanki, Insp Arundev
                                                      Nehra, Insp Bhanwar Singh, SI
                                                      Manoj, IFSO, Special Cell.
                                                      Ms. Yashika Kapoor and Mr.
                                                      Parshant Arora, Advocates for VI.


Signature Not Verified
Digitally Signed          CS (COMM) 135/2022& connected matters                       Page 8 of 38
By:DHIRENDER KUMAR
Signing Date:06.02.2024
18:19:37
                           (42)                  WITH
                          +    CS(COMM) 193/2019 &I.As. 5399/2019, 11497/2019, 18216/2019,
                               15451/2021, 6069/2022
                               COLGATE PALMOLIVE COMPANY & ANR. ..... Plaintiffs
                                                Through: Mr. Pravin Anand, Mr. Saif Khan &
                                                         Mr.         Rohil           Bansal,
                                                         Advs.(M-9079965359)
                                                versus

                                 NIXI & ANR.                                           ..... Defendants
                                                        Through:   Ms. Akshita Jain, Advocate for D-1
                                                                   (M-9990526912).
                                                                   Mr. Darpan Wadhwa, Sr. Advocate
                                                                   with Ms. Swati Agarwal, Ms. Ritika
                                                                   Bansal & Mr. Vaarish Sawlani, Advs
                                                                   for D-3-4.
                                                                   Mr. Mrinal Ojha, Mr. Debarshi Dutta,
                                                                   Mr. Anand Raja Adv, Ms. Tanta
                                                                   Chaudhry. Mr. Shivam Tiwari & Mr.
                                                                   Samyak Bilala Advs.
                                                                   Mr. Anurag Ahluwalia, CGSC with
                                                                   Mr. Danish Faraz Khan, Mr. Abhigyan
                                                                   Siddhant and Mr. Rahul Sharma,
                                                                   Advocates for UOI (M-9999999045)
                                                                   with Mr. Tanmay Nirmal, Manager
                                                                   legal.
                                                                   Mr. Tentu Satyanarayan, Director
                                                                   (Legal), UIDAI & Mr. Tanmaya
                                                                   Nirmal, Deputy Manager (Legal &
                                                                   Policy), UIDAI (M-9899113033).
                                                                   Mr. Kushagra Goel, Mr Lovesh
                                                                   Goel, Ms. Tanya Singhal, Advocates
                                                                   for D-7 (M-9711443294).
                                                                   Mr. Akshay Goel, Mr. Shivam Narang
                                                                   & Mr. Lalit Kashyap, Advocates
                                                                   SI Prince Kumar, PS Hauz Khas.
                                                                   Ms Hetu Arora Sethi, ASC, GNCTD
                                                                   with Insp Suneel Siddhu, Insp


Signature Not Verified
Digitally Signed          CS (COMM) 135/2022& connected matters                              Page 9 of 38
By:DHIRENDER KUMAR
Signing Date:06.02.2024
18:19:37
                                                             Sanjeev Solanki, Insp Arundev
                                                            Nehra, Insp Bhanwar Singh, SI
                                                            Manoj, IFSO, Special Cell.
                                                            Mr. Sunil Gautam, SO, UIDAI
                          (43)                         WITH
                          +                     CS (COMM) 297/2019
                               MOTHER DAIRY FRUIT & VEGETABLE PVT. LTD...... Plaintiff
                                                Through: Mr. Pravin Anand, Mr. Saif Khan, Mr.
                                                            Shobhit Agarwal and Mr. Deepank,
                                                            Advocates.
                                                versus
                               KUMAR PRAHLAD & ANR.                           ..... Defendants
                                                Through: Mr. Ravi Shankar Mahto, Advocate
                                                            for D-1.
                                                            Mr. Akshay Goel, Mr. Shivam Narang
                                                            & Mr. Lalit Kashyap, Advocates
                                                            Ms Hetu Arora Sethi, ASC, GNCTD
                                                            with Insp Suneel Siddhu, Insp
                                                            Sanjeev Solanki, Insp Arundev
                                                            Nehra, Insp Bhanwar Singh, SI
                                                            Manoj, IFSO, Special Cell
                          (44)                         WITH
                          +    CS (COMM) 298/2019 & I.As.8189/2019, 13215/2019, 13631/2019,
                               15695-96/2019, 14210/2021, 16707/2021
                               ULTRATECH CEMENT LIMITED & ANR.                ..... Plaintiff
                                                Through: Mr Kushal Gupta & Mr. Mohd Umar
                                                            Advocates.
                                                versus
                               WWW.ULTRATECHCEMENTS.COM & ORS. ..... Defendants
                                                Through: Mr. Darpan Wadhwa, Sr. Advocate
                                                            with Ms. Binsy Susan, Mr. Shashank
                                                            Mishra, Ms. Ritika Bansal & Ms.
                                                            Swati Agarwal, Advocates for D-5 to
                                                            7. (M:9650001297)
                                                            Mr. Ananta Prasad Mishra & Mr.
                                                            Gagan Gupta, Advocates for D-9.
                                                            (M:9990937838)
                                                            Mr. Manish Mohan, CGSC for UOI.


Signature Not Verified
Digitally Signed          CS (COMM) 135/2022& connected matters                      Page 10 of 38
By:DHIRENDER KUMAR
Signing Date:06.02.2024
18:19:37
                                                                   (M-999910115)
                                                                  Mr. Akshay Goel, Mr. Shivam Narang
                                                                  & Mr. Lalit Kashyap, Advocates
                                                                  Ms Hetu Arora Sethi, ASC, GNCTD
                                                                  with Insp Suneel Siddhu, Insp
                                                                  Sanjeev Solanki, Insp Arundev
                                                                  Nehra, Insp Bhanwar Singh, SI
                                                                  Manoj, IFSO, Special Cell.

                          (45)                   WITH
                          +          CS (COMM) 732/2019 & I.As. 3865/2020, 9234/2020
                               MONTBLANC SIMPLO GMBH                                    ..... Plaintiff
                                                 Through: Mr. Pravin Anand & Mr. Devesh
                                                             Ratan, Advs. (M:9810333571)
                                                             Mr. Manish Biala, Advocate.
                                                 versus
                               MONTBLANCINDIA.COM & ORS.                        ..... Defendants
                                                 Through: Mr. Rajiv Ranjan Dwivedi, Mr. Vishal
                                                             Advocates for D-23 (M.8447704226)
                                                             Mr. Yajur Bhalla, Mr. Deepak Samota
                                                             and Mr. Sumer Ahuja, Advocates for
                                                             D-1, 2, 4 to 10 & 20. (M:9711009378)
                                                             Ms. Asiya Khan, Advocate for D-25
                                                             (M: 9971644936).
                                                             Mr. Akshay Goel, Mr. Shivam Narang
                                                             & Mr. Lalit Kashyap, Advocates
                                                             Mr. Alipak Banerjee, Ms. Shweta
                                                             Sahu, Mr. Parva Khare, Mr. Brijesh
                                                             Ujjainwal Advocates for D-18.
                                                             Ms Hetu Arora Sethi, ASC, GNCTD
                                                             with Insp Suneel Siddhu, Insp
                                                             Sanjeev Solanki, Insp Arundev
                                                             Nehra, Insp Bhanwar Singh, SI
                                                             Manoj, IFSO, Special Cell.
                          (46)                          WITH
                          +    CS (COMM) 373/2020 & I.A. 7995-96/2020, 7999/2020, 9171/2020,
                               84/2021, 430/2021, 1371/2021, 19495/2023 & 583/2024
                               ITC LIMITED                                              ..... Plaintiff


Signature Not Verified
Digitally Signed          CS (COMM) 135/2022& connected matters                             Page 11 of 38
By:DHIRENDER KUMAR
Signing Date:06.02.2024
18:19:37
                                                         Through:   Mr Pravin Anand, Ms. Vaishali Mittal,
                                                                   Mr Shivang Sharma, Mr Siddhant
                                                                   Chamola, Advocates.
                                             versus
                                 ASHOK KUMAR & ORS.                      ..... Defendants
                                             Through:  Ms. Ritu Mishra, Advocate for D-6.
                                                       Mr. Hrithik Goyal and Ms. Lovleen
                                                       Goyal, Mr L R Goyal Advocates for
                                                       D-12. (M:8826767020)
                                                       Mr. Akshay Goel, Mr. Shivam Narang
                                                       & Mr. Lalit Kashyap, Advocates
                                                       Ms. Deepika Kathuria, Adv. for D-14.
                                                       Ms. Asmita Kumar, Advocate for
                                                       D-31. (M:9899967516)
                                                       Ms Hetu Arora Sethi, ASC, GNCTD
                                                       with Insp Suneel Siddhu, Insp
                                                       Sanjeev Solanki, Insp Arundev
                                                       Nehra, Insp Bhanwar Singh, SI
                                                       Manoj, IFSO, Special Cell.
                                                       Mr Rajiv Kapur, Mr. Akshit Kapur
                                                       and Mr. Aditya Saxena, Advocates
                                                       for SBI (M: 9634644652).
                          (47)                     WITH
                          +        CS (COMM) 498/2020 & I.A. 10520-21/2020
                               MICROSOFT CORPORATION & ANR.                     ..... Plaintiffs
                                            Through: Mr. Pravin Anand, Mr. Saif Khan, Mr.
                                                       Shantanu Sahay, Ms. Imon Roy and
                                                       Mr. Apoorv Bansal, Advocates.
                                            versus
                               PCPATCHERS TECHNOLOGY PRIVATE LIMITED
                               & ORS.                                    ..... Defendants
                                            Through: Mr. Sumit Nagpal, Ms. Dolly Luthra
                                                       and Ms. Aashta Sood, Advocates for
                                                       D-1, 2 & 3. (M:9911995000)
                                                       Mr. Akshay Goel, Mr. Shivam Narang
                                                       & Mr. Lalit Kashyap, Advocates
                                                       Ms Hetu Arora Sethi, ASC, GNCTD
                                                       with Insp Suneel Siddhu, Insp


Signature Not Verified
Digitally Signed          CS (COMM) 135/2022& connected matters                              Page 12 of 38
By:DHIRENDER KUMAR
Signing Date:06.02.2024
18:19:37
                                                          Sanjeev Solanki, Insp Arundev
                                                         Nehra, Insp Bhanwar Singh, SI
                                                         Manoj, IFSO, Special Cell.
                          (48)                      WITH
                          +         CS (COMM) 82/2020 & I.A. 2402/2020
                               JOCKEY INTERNATIONAL INC.                           ..... Plaintiff
                                             Through: Mr. Pravin Anand, Mr. Saif Khan, Mr.
                                                         Shobhit Agarwal and Mr. Deepank,
                                                         Advs. (M:8800520258)
                                             versus
                               WWW.JOCKEYFRANCHISE.COM & ORS. ..... Defendants
                                             Through: Mr. Vivek Jain and Ms. Aastha
                                                         Tiwari,      Advs.       for        D-4.
                                                         (M:9871863446)
                                                         Mr. Akshay Goel, Mr. Shivam Narang
                                                         & Mr. Lalit Kashyap, Advocates
                                                         Ms Hetu Arora Sethi, ASC, GNCTD
                                                         with Insp Suneel Siddhu, Insp
                                                         Sanjeev Solanki, Insp Arundev
                                                         Nehra, Insp Bhanwar Singh, SI
                                                         Manoj, IFSO, Special Cell.
                          (49)               WITH
                          +    CS (COMM) 154/2021 & I.A. 4692/2021, 10905/2022
                               GODREJ PROPERTIES LTD                               ..... Plaintiff
                                             Through: Mr. Pravin Anand, Mr. Vibhav Mithal
                                                         and Mr. Achyut Tiwari, Advocates.
                                                         (M:8447458389)
                                             versus
                               ASHOK KUMAR & ANR.                              ..... Defendants
                                             Through: Mr. Darpan Wadhwa Sr. Advocate,
                                                         Mr. Alipak Banerjee, Ms. Shweta
                                                         Sahu, Mr. Parva Khare, Ms.
                                                         Aishwarya Jain, Mr. Brijesh
                                                         Ujjainwal Advocates for D-2.
                                                         (M:9987115749)
                                                         Ms Hetu Arora Sethi, ASC, GNCTD
                                                         with Insp Suneel Siddhu, Insp
                                                         Sanjeev Solanki, Insp Arundev


Signature Not Verified
Digitally Signed          CS (COMM) 135/2022& connected matters                        Page 13 of 38
By:DHIRENDER KUMAR
Signing Date:06.02.2024
18:19:37
                                                           Nehra, Insp Bhanwar Singh, SI
                                                          Manoj, IFSO, Special Cell.
                          (50)                        WITH
                          +               CS (COMM) 276/2021 & I.A. 7329/2021
                               MICROSOFT CORPORATION & ANR.                     ..... Plaintiffs
                                               Through: Mr. Pravin Anand, Mr. Saif Khan, Mr.
                                                          Shantanu Sahay, Ms. Imon Roy and
                                                          Mr. Apoorv Bansal, Advocates.
                                               versus
                               TECH HERACLES OPC PRIVATE LIMITED
                               & ORS.                                         ..... Defendants
                                               Through: Ms Hetu Arora Sethi, ASC, GNCTD
                                                          with Insp Suneel Siddhu, Insp
                                                          Sanjeev Solanki, Insp Arundev
                                                          Nehra, Insp Bhanwar Singh, SI
                                                          Manoj, IFSO, Special Cell.
                                                          Mr Rajiv Kumar Malik , Mrs. Megha,
                                                          Mr Deepanshu Nainwal, Advocates
                                                          for D-1 to 3.
                                                          Mr. Akshay Goel, Mr. Shivam Narang
                                                          & Mr. Lalit Kashyap, Advocates
                                                          Mr. Anurag Ahluwalia, CGSC with
                                                          Mr. Danish Faraz Khan, Mr. Abhigyan
                                                          Siddhant and Mr. Rahul Sharma,
                                                          Advocates for UOI
                          (51)                        WITH
                          +    CS (COMM) 293/2021 & I.As.7543-44/2021, 10308/2021,
                               15052/2021
                               TATA SONS PRIVATE LIMITED & ANR.                 ..... Plaintiffs
                                               Through: Mr. Pravin Anand, Mr. Saif Khan Mr.
                                                          Achuthan Sreekumar & Mr. Rohil
                                                          Bansal Advocates. (M:9079965359)
                                               versus
                               M/S ELECTRO INTERNATIONAL & ORS.               ..... Defendants
                                               Through: Mr. M.K. Singh, Advocate for Mr.
                                                          Samir Chugh, Advocates for Airtel
                                                          (M-9810455716)
                                                          Mr. Akshay Goel, Mr. Shivam Narang


Signature Not Verified
Digitally Signed          CS (COMM) 135/2022& connected matters                       Page 14 of 38
By:DHIRENDER KUMAR
Signing Date:06.02.2024
18:19:37
                                                          & Mr. Lalit Kashyap, Advocates
                                                         Mr. Shashi Shekhar Dixit, Adv. for
                                                         Airtel (M. 8896447704)
                                                         Ms. Deepika Kathuria, Adv. for D-8.
                                                         Ms Hetu Arora Sethi, ASC, GNCTD
                                                         with Insp Suneel Siddhu, Insp
                                                         Sanjeev Solanki, Insp Arundev
                                                         Nehra, Insp Bhanwar Singh, SI
                                                         Manoj, IFSO, Special Cell.
                          (52)                      WITH
                          +    CS (COMM) 95/2021 & I.A. 21025/2022, 6516/2023
                               THE HIMALAYA DRUG COMPANY & ORS.                ..... Plaintiffs
                                             Through: Mr. Pravin Anand, Ms. Prachi
                                                         Agarwal and Ms. Ms. Ridhie Bajaj,
                                                         Advocates. (M:8800972785)
                                             versus
                               ASHOK KUMAR & ORS.                            ..... Defendants
                                             Through: Mr. Moazzam Khan, Ms. Shweta
                                                         Sahu, Mr. Parva Khare, Ms.
                                                         Aishwarya     Jain,     Mr.      Brijesh
                                                         Ujjainwal. Ms. Anvita Goel, Mr.
                                                         Prince Kumar, Advocates for Go
                                                         Daddy (M: 9987115749).
                                                         Mr. Moazzam Khan Advocate, Mr.
                                                         Alipak Banerjee Ms. Shweta Sahu,
                                                         Mr. Parva Khare, Mr. Brijesh
                                                         Ujjainwal, Ms. Anvita Goel, Mr.
                                                         Prince Kumar, Mr. Amrit Bhatia
                                                         Advs. (M. 9987115749)
                                                         Mr. Tushar Singh & Ms. Trisha
                                                         Patnaik, Advocates for D-25.
                                                         Mr. Surinder Singh, Advocate for
                                                         D-29 (M-9311325398)
                                                         Ms. Kruttika Vijay and Ms.
                                                         Aishwarya Kane, Advocates for D-17.
                                                         (M: 9910083144)
                                                         Mr. Akshay Goel, Mr. Shivam Narang
                                                         & Mr. Lalit Kashyap, Advocates


Signature Not Verified
Digitally Signed          CS (COMM) 135/2022& connected matters                        Page 15 of 38
By:DHIRENDER KUMAR
Signing Date:06.02.2024
18:19:37
                                                          Ms Hetu Arora Sethi, ASC, GNCTD
                                                         with Insp Suneel Siddhu, Insp
                                                         Sanjeev Solanki, Insp Arundev
                                                         Nehra, Insp Bhanwar Singh, SI
                                                         Manoj, IFSO, Special Cell.
                          (53)                     WITH
                          +    CS (COMM) 158/2022 & I.As. 3996-97/2022, 3096/2023
                               MICROSOFT CORPORATION & ANR.                  ..... Plaintiff
                                             Through: Mr. Pravin Anand, Mr. Saif Khan, Mr.
                                                         Shantanu Sahay, Ms. Imon Roy and
                                                         Mr. Apoorv Bansal, Advocates.

                                            versus
                               VACATION RENTAL SERVICES PRIVATE LIMITED
                               & ORS.                                     ..... Defendants
                                            Through: Mr. Mayank Mehandra, Mr. Charu
                                                     Tandon & Mr. Sarthak Kapoor & Mr.
                                                     Raghav Tandon, Advocate for D-1 &
                                                     2.
                                                     Mr. Ramnish Khanna, Adv. for D-7.
                                                     SI Manzoor Alam, Cyber Police
                                                     Station, South-East.
                                                     Mr. Akshay Goel, Mr. Shivam Narang
                                                     & Mr. Lalit Kashyap, Advocates
                                                     Ms Hetu Arora Sethi, ASC, GNCTD
                                                     with Insp Suneel Siddhu, Insp
                                                     Sanjeev Solanki, Insp Arundev
                                                     Nehra, Insp Bhanwar Singh, SI
                                                     Manoj, IFSO, Special Cell.
                          (54)              WITH
                          +    CS (COMM) 255/2020 & I.As. 5590-91/2020, 11099/2020,
                               6402/2022
                               INDIAMART INTERMESH LIMITED                       .... Plaintiff
                                            Through: Mr. Sidharth Chopra, Mr. Nitin
                                                     Sharma, Mr. Yatin Garg, Mr. Ranjeet
                                                     Singh, Mr. Vivek Ayyagari, Mr.
                                                     Angad Makkar, Mr. M. J. Sudarshan,
                                                     Ms. Ramya Aggarwal and Mr. Sohrab


Signature Not Verified
Digitally Signed          CS (COMM) 135/2022& connected matters                      Page 16 of 38
By:DHIRENDER KUMAR
Signing Date:06.02.2024
18:19:37
                                                                   Mann, Advocates.
                                                                  Ms. Yashika Kapoor and Mr.
                                                                  Parshant Arora, Advocates for VI.
                                             versus
                               MR. AKASH VERMA & ORS.                     ..... Defendants
                                             Through: Mr. Neel Mason, Mr. Uday Singh
                                                        Chopra, Mr. Saransh Saini and Mr.
                                                        Ujjawal Bhargava for D-2. (M:
                                                        9399304251).
                                                        Mr. Rishi Kapoor & Ms. Yashika
                                                        Kapoor,     Advocates         for     D-3.
                                                        (M:7011263450))
                                                        Ms. Meenakshi Dutta, Mr. Anupam
                                                        Kumar Mishra & Mr. Gautam
                                                        Harshwal, Advocates for D-4 & 7. (M:
                                                        9521151974)
                                                        Mr Ankit Rastogi and Mr Saransh
                                                        Saini, Advocates.
                                                        Mr. Saransh, Advocate for Ms.
                                                        Nandita Rao, ASC (Crml.),GNCTD.
                                                        (M: 9717417996)
                                                        Mr. Anupam Kumar Mishra and Ms.
                                                        Keya Rawat, Advocates.
                                                        Mr. Akshay Goel, Mr. Shivam Narang
                                                        & Mr. Lalit Kashyap, Advocates
                                                        Ms Hetu Arora Sethi, ASC, GNCTD
                                                        with Insp Suneel Siddhu, Insp
                                                        Sanjeev Solanki, Insp Arundev
                                                        Nehra, Insp Bhanwar Singh, SI
                                                        Manoj, IFSO, Special Cell.
                          (55)                      WITH
                          +             CS (COMM) 424/2020 & I.A. 20247 /2022
                               SHOPPERS STOP LIMITED                           ..... Plaintiff
                                             Through: Mr. Sagar Chandra, Ms. Shubhie
                                                        Wahi, Ms. Ankita Seth and Ms. Sanya
                                                        Kapoor,      Advocates.
                                                        (M:9810907412)
                                             versus


Signature Not Verified
Digitally Signed          CS (COMM) 135/2022& connected matters                          Page 17 of 38
By:DHIRENDER KUMAR
Signing Date:06.02.2024
18:19:37
                                M/S SHOPPERSTOP & ORS.                           ..... Defendants
                                                Through: Mr. P.S. Sudheer and Ms. Anne
                                                           Mathew,      Advs.        for    D-5.
                                                           (M:9891760039)
                                                           Mr. Moazzam Khan Advocate, Mr.
                                                           Alipak Banerjee Advocate Ms.
                                                           Shweta Sahu Advocate , Mr. Parva
                                                           Khare Advocate, Mr. Brijesh
                                                           Ujjainwal Advocate.
                                                           Mr. Akshay Goel, Mr. Shivam Narang
                                                           & Mr. Lalit Kashyap, Advocates
                                                           Ms Hetu Arora Sethi, ASC, GNCTD
                                                           with Insp Suneel Siddhu, Insp
                                                           Sanjeev Solanki, Insp Arundev
                                                           Nehra, Insp Bhanwar Singh, SI
                                                           Manoj, IFSO, Special Cell.
                          (56)                  WITH
                          +    CS(COMM) 471/2020, I.As. 9795/2020, 2961/2021, 2885/2022,
                               5509/2022, 15107/2022, 2939/2023, 10797/2023, 10798/2023,
                               22191/2023,22192/2023, 22206/2023, 22207/2023

                                 PB FINTECH LIMITED                                ..... Plaintiff
                                               Through:           Mr. Kapil Wadhwa and Ms. Vasanthi
                                                                  Hariharan, Advocates.
                                                        versus

                                 POLICY BAZAR FINANCE & ORS.            ..... Defendants
                                              Through: Mr. Darpan Wadhwa Sr. Advocate,
                                                       Mr. Alipak Banerjee, Ms. Shweta
                                                       Sahu, Mr. Parva Khare, Ms.
                                                       Aishwarya Jain, Mr. Brijesh
                                                       Ujjainwal Advocates for D-9.
                                                       (M:9987115749).
                                                       Mr. Shubhendu Anand, Mr. Akshat
                                                       Kaushik, Mr. Piyush M. Dwivedi for
                                                       D-16 (M: 7827709253).
                                                       Mr. Rohit Rattu, Adv. D-27 (M.
                                                       9650875817).


Signature Not Verified
Digitally Signed          CS (COMM) 135/2022& connected matters                           Page 18 of 38
By:DHIRENDER KUMAR
Signing Date:06.02.2024
18:19:37
                                                                   Ms. Kruttika Vijay and Ms.
                                                                  Aishwarya Kane, Advocates for D-42
                                                                  Mr Rajesh Kumar Gautam Adv, Mr
                                                                  Anant Gautam Adv, Mr R P Daida
                                                                  Adv, Mr Dinesh Sharma Adv, Ms
                                                                  Anani Achumi, Ms Shivani Sagar,
                                                                  Advs. for R-51 (M. 8860853124)

                                                                  Sh. V. K Gupta, Sh. Sunil Shukla &
                                                                  Ms. Kaushiki Kashyap Advocates for
                                                                  D-57 (M: 95822 06578).
                                                                  Ms Hetu Arora Sethi, ASC, GNCTD
                                                                  with Insp Suneel Siddhu, Insp
                                                                  Sanjeev Solanki, Insp Arundev
                                                                  Nehra, Insp Bhanwar Singh, SI
                                                                  Manoj, IFSO, Special Cell
                          (57)                 WITH
                          +           CS (COMM) 399/2021 & I.A. 10855/2021
                                 HINDUSTAN UNILEVER LIMITED                         ..... Plaintiff
                                               Through: Mr. Sidharth Chopra, Mr. Nitin
                                                          Sharma, Mr. Yatin Garg, Mr. Ranjeet
                                                          Singh, Mr. Vivek Ayyagari, Mr.
                                                          Angad Makkar, Mr. M. J. Sudarshan,
                                                          Ms. Ramya Aggarwal and Mr. Sohrab
                                                          Mann, Advocates.
                                               versus
                                 NITIN KUMAR SINGH & ORS.                      ..... Defendants
                                               Through: Mr. Ankur Prakash, Ms. Simran Gill,
                                                          Mr. Yudhishthir Bhardwaj, Mr.
                                                          Dhananjay, Mr. Amod Bidhuri & Mr.
                                                          Saquib Siddiqui, Advocates for D-1
                                                          Mr. Akshit Chaudhary, Advocate for
                                                          D-5.
                                                          Mr. Ramnish Khanna, Adv. for D-7.
                                                          Mr. Akshay Goel, Mr. Shivam Narang
                                                          & Mr. Lalit Kashyap, Advocates
                                                          Mr. Bhagwan Swarup Shukla, CGSC
                                                          with Mr. Kamaldeep, Advocate for


Signature Not Verified
Digitally Signed          CS (COMM) 135/2022& connected matters                           Page 19 of 38
By:DHIRENDER KUMAR
Signing Date:06.02.2024
18:19:37
                                                                   UOI/D-18 & 19.
                                                                  Mr. K.K. Singh, Advocate for D-27.
                                                                  Mr. K.R. Sasiprabhu and Mr. Tushar
                                                                  Bhardwaj, Advs for Reliance Jio.
                                                                  Ms Hetu Arora Sethi, ASC, GNCTD
                                                                  with Insp Suneel Siddhu, Insp
                                                                  Sanjeev Solanki, Insp Arundev
                                                                  Nehra, Insp Bhanwar Singh, SI
                                                                  Manoj, IFSO, Special Cell.
                          (58)               WITH
                          +    CS (COMM) 524/2021 & I.A. 13715/2021, 4506/2022
                               KAMDHENU LIMITED                                  ..... Plaintiff
                                             Through: Mr. Nikhil Sonker, Advocate.
                                                         (M:7726021194)
                                                         Mr. Sudarshan Kumar Bansal & Mr.
                                                         Arpit     Dudeja,     Advs.        (M.
                                                         9810132015)
                                             versus
                               RAGHUNATH VIRDHARAM BISHNOI AND ORS. .... Defendants
                                             Through: Mr. Rishabh Gupta and Mr. Abhishek
                                                         Kumar Singh, Advocates.
                                                         Mr. Harish Vaidyanathan Shankar,
                                                         CGSC, with Mr. Srish Kumar
                                                         Mishra, Mr. Alexander Mathai
                                                         Paikaday, and Mr. Krishnan V.,
                                                         Advocates (M: 9810788606).
                                                         Mr. Lakshy Aggarwal, Advocate for
                                                         D-3.
                                                         Mr. Neel Mason, Mr. Vihan Dang,
                                                         and Ms. Aditi Umapathy, Advocates
                                                         Mr. Rishi Kapoor and Mr. Satish Rai,
                                                         Advocates for D-3. (M:8368148214)
                                                         Mr. Alipak Banerjee, Ms. Shweta
                                                         Sahu, Mr. Parva Khare, Mr. Brijesh
                                                         Ujjainwal Advocates for D-8.
                                                         (M:9987115749)
                                                         Mr. K.G. Gopalakrishnan and Ms.
                                                         Nisha Mohandas, Advocates for D-7.


Signature Not Verified
Digitally Signed          CS (COMM) 135/2022& connected matters                           Page 20 of 38
By:DHIRENDER KUMAR
Signing Date:06.02.2024
18:19:37
                                                                   (M:8800556341)
                                                                  Mr. Vihan Dang, Ms. Aditi Umapathy
                                                                  and Mr. Parva Khare, Advocates for
                                                                  D-10 (M-99101983636)
                                                                  Mr. Alipak Banjerjee, Ms. Pava Khare
                                                                  & Ms. Shweta Sahu Advs for D-8.
                                                                  Mr. Akshay Goel, Mr. Shivam Narang
                                                                  & Mr. Lalit Kashyap, Advocates
                                                                  Mr. Sudarshan Kumar Bansal and Mr.
                                                                  Nikhil Sonker, Advocates.
                                                                  Mr. K.R. Sasiprabhu and Mr. Tushar
                                                                  Bhardwaj, Advs. for Reliance Jio.
                                                                  Ms Hetu Arora Sethi, ASC, GNCTD
                                                                  with Insp Suneel Siddhu, Insp
                                                                  Sanjeev Solanki, Insp Arundev
                                                                  Nehra, Insp Bhanwar Singh, SI
                                                                  Manoj, IFSO, Special Cell.
                                                                  Ms. Yashika Kapoor and Mr.
                                                                  Parshant Arora, Advocates for VI.

                          59                      WITH
                          +      CS(COMM) 12/2022, I.As. 263/2022 & 20922/2022, 24631/2023,
                                 2418/2024, 2419/2024
                                 NEW BALANCE ATHLETICS INC                  ..... Plaintiff
                                                  Through: Mr. Dushyant Mahant, Mr. Urfee
                                                            Roomi and Mr. Ayush Dixit,
                                                            Advocates (M: 7011629381).
                                                  versus

                                 NBSTORESININDIA.IN & ORS.               ..... Defendant
                                              Through: Mr. Sandeep Kumar Mahapatra,
                                                        Adv, CGSC; Mr. Tribhuvan, Adv for
                                                        D-15 (M. 9811472444)
                                                        Mr. Apoorv Kurup, CGSC; Ms.
                                                        Nidhi Mittal; Ms. Muskaan Gupta,
                                                        Advs. for D-16 (M. 8826584325)
                                                        Mr Naveen Kumar Jain, Adv. D-17
                                                        (M. 9971759700).

Signature Not Verified
Digitally Signed          CS (COMM) 135/2022& connected matters                            Page 21 of 38
By:DHIRENDER KUMAR
Signing Date:06.02.2024
18:19:37
                                                        Mr Shivam Narang, Advocate for
                                                       D-26
                                                       Ms Hetu Arora Sethi, ASC, GNCTD
                                                       with Insp Suneel Siddhu, Insp
                                                       Sanjeev Solanki, Insp Arundev
                                                       Nehra, Insp Bhanwar Singh, SI
                                                       Manoj, IFSO, Special Cell
                                                       Mr. Akshay Goel, Ms. Vishali Nahar,
                                                       Mr. Paras Arora, Advs. for D-13 (M.
                                                       98117 83019)
                          (60)                     WITH
                          +        CS (COMM) 26/2022 & I.As. 612-13/2022, 954/2022
                               HT MEDIA LTD                                      ..... Plaintiff
                                            Through: Mr. Sidharth Chopra, Mr. Nitin
                                                       Sharma, Mr. Yatin Garg, Mr. Ranjeet
                                                       Singh, Mr. Vivek Ayyagari, Mr.
                                                       Angad Makkar, Mr. M. J. Sudarshan,
                                                       Ms. Ramya Aggarwal and Mr. Sohrab
                                                       Mann, Advocates. (M:8017571175)
                                            versus
                               POOJA SHARMA & ORS.                       ..... Defendants
                                            Through: Mr Firoz Iqbal Khan, Mohd Shad
                                                       Advocate, Advocates for D-4 (M.
                                                       (8010352077)
                                                       Mr. Shashi Shekhar Dixit, Adv. for
                                                       D-10.
                                                       Mr. Alipak Banerjee, Ms. Shweta
                                                       Sahu, Mr. Parva Khare, Mr. Brijesh
                                                       Ujjainwal Advocates for D-19.
                                                       (M:9987115749)
                                                       Mr. Vihan Dang, Ms. Aditi Umapathy
                                                       and Mr. Parva Khare, Advocates for
                                                       D-20. (M:9911983636).
                                                       Mr. Akshay Goel, Mr. Shivam Narang
                                                       & Mr. Lalit Kashyap, Advocates
                                                       Mr. Neel Mason, Mr. Vihan Dang,
                                                       and Ms. Aditi Umapathy, Advocates
                                                       Mr. M.K. Singh, Advocate for Mr.


Signature Not Verified
Digitally Signed          CS (COMM) 135/2022& connected matters                       Page 22 of 38
By:DHIRENDER KUMAR
Signing Date:06.02.2024
18:19:37
                                                         Samir Chugh, Advocate for Airtel.
                                                        Ms Hetu Arora Sethi, ASC, GNCTD
                                                        with Insp Suneel Siddhu, Insp
                                                        Sanjeev Solanki, Insp Arundev
                                                        Nehra, Insp Bhanwar Singh, SI
                                                        Manoj, IFSO, Special Cell.
                          (61)                     WITH
                          +    CS (COMM) 35/2022 & I.As. 819/2022, 3168/2022, 4738/2022,
                               8767/2022
                               KAJARIA CERAMICS LIMITED                           ..... Plaintiff
                                            Through: Ms. Rima Majumdar, Mr. Aditya Vats
                                                        and Ms. Shilpi Sinha, Advocates.
                                                        (M:9818202368)
                                            versus
                               GODADDY.COM LLC & ORS.                     ..... Defendant
                                            Through: Mr. Alipak Banerjee, Ms. Shweta
                                                       Sahu, Mr. Parva Khare, Mr. Brijesh
                                                       Ujjainwal Advocates for D-1.
                                                       (M:9987115749)
                                                       Ms Hetu Arora Sethi, ASC, GNCTD
                                                       with Insp Suneel Siddhu, Insp
                                                       Sanjeev Solanki, Insp Arundev
                                                       Nehra, Insp Bhanwar Singh, SI
                                                       Manoj, IFSO, Special Cell.
                                                       Mr. Sandhya Chawla, Adv. for D-2.
                                                       Mr. Shashi Shekhar Dixit, Adv. for
                                                       D-3 (M. 9818455555)
                                                       Mr. Akshay Goel, Mr. Shivam Narang
                                                       & Mr. Lalit Kashyap, Advocates
                                                       Mr. Lakshy Aggarwal, Adv. for d-4
                                                        Ms. Kirti Bhardwaj, Adv. for D-5(b).
                                                        Mr. M.K. Singh, Advocate for Mr.
                                                        Samir, Advocate (M-9810455716)
                                                        Mr. Santosh Kr. Rout, Ms. Dharna
                                                        Veragi, Mr. Pawan Kumar & Mr.
                                                        Abhishek Chakraborty, Advocates for
                                                        D-6.
                                                        Ms. Yashika Kapoor and Mr.

Signature Not Verified
Digitally Signed          CS (COMM) 135/2022& connected matters                        Page 23 of 38
By:DHIRENDER KUMAR
Signing Date:06.02.2024
18:19:37
                                                                   Parshant Arora, Advocates for VI.

                          (62)               WITH
                          +        CS (COMM) 233/2022 & I.As. 5780-81/2022
                               BAJAJ FINACE LTD & ANR.                   ..... Plaintiffs
                                             Through: Mr. Sidharth Chopra, Mr. Nitin
                                                       Sharma, Mr. Yatin Garg, Mr. Ranjeet
                                                       Singh, Mr. Vivek Ayyagari, Mr.
                                                       Angad Makkar, Mr. M. J. Sudarshan,
                                                       Ms. Ramya Aggarwal and Mr. Sohrab
                                                       Mann, Advocates.
                                             versus
                               NIKO DAS & ANR.                           ..... Defendants
                                             Through: Mr. Vihan Dang, Ms. Aditi Umapathy
                                                       and Mr. Parva Khare, Advocates for
                                                       D-3.
                                                       Mr. Varun Pathak, Ms. Amee Rana,
                                                       and Mr. Vishesh Sharma, Advocates
                                                       for D-4 (M: 9910014062).
                                                       Mr. Lakshy Aggarwal, Advocate for
                                                       D-7.
                                                       Mr. Neel Mason, Mr. V. Dang & Ms.
                                                       Aditi,    Advocates        for     D-3.
                                                       (M:9971586598)
                                                       Mr. Akshay Goel, Mr. Shivam Narang
                                                       & Mr. Lalit Kashyap, Advocates
                                                       Mr. M.K. Singh, Advocate for Mr.
                                                       Samir Chugh, Advocate for Airtel.
                                                       Ms Hetu Arora Sethi, ASC, GNCTD
                                                       with Insp Suneel Siddhu, Insp
                                                       Sanjeev Solanki, Insp Arundev
                                                       Nehra, Insp Bhanwar Singh, SI
                                                       Manoj, IFSO, Special Cell.
                                                       Ms. Yashika Kapoor and Mr.
                                                       Parshant Arora, Advocates for VI.
                          (63)               WITH
                          +        CS (COMM) 275/2022 & I.As. 6535-36/2022
                               HINDUSTAN UNILEVER LTD & ANR.             ..... Plaintiffs


Signature Not Verified
Digitally Signed          CS (COMM) 135/2022& connected matters                           Page 24 of 38
By:DHIRENDER KUMAR
Signing Date:06.02.2024
18:19:37
                                                         Through:   Mr. Sidharth Chopra, Mr. Nitin
                                                                   Sharma, Mr. Yatin Garg, Mr. Ranjeet
                                                                   Singh, Mr. Vivek Ayyagari, Mr.
                                                                   Angad Makkar, Mr. M. J. Sudarshan,
                                                                   Ms. Ramya Aggarwal and Mr. Sohrab
                                                                   Mann, Advocates.
                                               versus
                                 UNILEVERR1.IN & ORS.                                ..... Defendants
                                               Through:            Mr. Shashi Shekhar Dixit, Adv. for
                                                                   D-9.
                                                                   Mr. Rahul Chauhan, Ms. Aishwarya
                                                                   Mishra Advocates for D-21.
                                                                   Ms. Asiya Khan, Advocate for D-25
                                                                   Mr. Akshay Goel, Mr. Shivam Narang
                                                                   & Mr. Lalit Kashyap, Advocates
                                                                   Mr. M.K. Singh, Advocate for Mr.
                                                                   Samir Chugh, Advocate for Airtel.
                                                                   Mr Chandrashekhar Chakalabbi, Ms
                                                                   Aishwarya Hiremath and Varnik
                                                                   Kundaliya, Advocates for D-20
                                                                   (M:9481929037)
                                                                   Ms Hetu Arora Sethi, ASC, GNCTD
                                                                   with Insp Suneel Siddhu, Insp
                                                                   Sanjeev Solanki, Insp Arundev
                                                                   Nehra, Insp Bhanwar Singh, SI
                                                                   Manoj, IFSO, Special Cell.
                          (64)               WITH
                          +          CS (COMM) 364/2022 & I.As. 8518-20/2022, 12855/2022
                                 AMAZON SELLER SERVICES PRIVATE LIMITED
                                 & ANR.                                    ..... Plaintiffs
                                             Through: Mr. Sidharth Chopra, Mr. Nitin
                                                         Sharma, Mr. Yatin Garg, Mr. Ranjeet
                                                         Singh, Mr. Vivek Ayyagari, Mr.
                                                         Angad Makkar, Mr. M. J. Sudarshan,
                                                         Ms. Ramya Aggarwal and Mr. Sohrab
                                                         Mann, Advocates.
                                                         Mr. Mrinal Ojha, Mr. Debarshi Dutta,
                                                         Mr. Anand Raja Adv, Ms. Tanta


Signature Not Verified
Digitally Signed          CS (COMM) 135/2022& connected matters                             Page 25 of 38
By:DHIRENDER KUMAR
Signing Date:06.02.2024
18:19:37
                                                                   Chaudhry. Mr. Shivam Tiwari & Mr.
                                                                  Samyak Bilala Advs. for D-8.
                                             versus
                                 AMAZONBUYS.IN & ORS.                               ..... Defendants
                                             Through:             Mr. G. Mirza, Mr. Vishesh Sharma,
                                                                  Advocates for D-4. (M:7434045442)
                                                                  Mr Rishab Raj Jain, Mr. Sharique
                                                                  Hussain, Mr. Sohit Choudhary,
                                                                  Advocate for D-5.
                                                                  Mr. Prashant Prakash, Advocate for
                                                                  D-7.
                                                                  Ms Yukti Gupta, Advocate for HDFC
                                                                  Bank
                                                                  Ms. Mrinal Ojha, Mr. Debarshi Dutta
                                                                  & Mr. Aayush Kevlani, Advocates for
                                                                  D-8 (M-9167094381)
                                                                  Mr. Shashi Shekhar Dixit, Adv. for
                                                                  D-10.
                                                                  Mr. Vineet Dhanda, CGSC with Mr.
                                                                  Abhishek Singh, Advocate for
                                                                  UOI/D-18 & 19.
                                                                  Mr. Harshal Arora, Advocate for D-5.
                                                                  (M:9711986759)
                                                                  Mr. Varun Pathak, Ms. Amee Rana,
                                                                  and Mr. Vishesh Sharma, Advocates
                                                                  for D-4.
                                                                  Mr. Akshay Goel, Mr. Shivam Narang
                                                                  & Mr. Lalit Kashyap, Advocates
                                                                  Mr. M.K. Singh, Advocate for Mr.
                                                                  Samir Chugh, Advocate for Airtel.
                                                                  Ms Hetu Arora Sethi, ASC, GNCTD
                                                                  with Insp Suneel Siddhu, Insp
                                                                  Sanjeev Solanki, Insp Arundev
                                                                  Nehra, Insp Bhanwar Singh, SI
                                                                  Manoj, IFSO, Special Cell.
                                                                  Ms Ritu Mishra, Advocate for D-6
                                                                  Canara Bank (M- 9873796792)
                          (65)                          WITH


Signature Not Verified
Digitally Signed          CS (COMM) 135/2022& connected matters                            Page 26 of 38
By:DHIRENDER KUMAR
Signing Date:06.02.2024
18:19:37
                           +      CS (COMM) 303/2022, I.As. 7302/2022, 7307/2022, 17365/2022,
                                 19451/2022, 21036/2022, 169/2023, 1932/2023, 1933/2023,
                                 3319/2023, 7338/2023, 8120/2023, 11597/2023, 13276/2023,
                                 17896/2023, 24159/2023, 720/2024
                                 BURGER KING CORPORATION                             ..... Plaintiff
                                                  Through: Ms. Meenakshi Ogra, Mr. Tarun
                                                              Khurana, Mr. Rishi Vohra & Ms
                                                              Chhavi        Panday,            Advs.
                                                              (M:7291005464)
                                                              Mr. Harish Vaidyanathan Shankar,
                                                              CGSC, with Mr. Srish Kumar
                                                              Mishra, Mr. Alexander Mathai
                                                              Paikaday, and Mr. Krishnan V.,
                                                              Advocates (M: 9810788606).
                                                              Mr. Raunaq Kamath and Mr. Sauhard
                                                              Alung, Advocates. (M: 9425341404)
                                                              Mr Rajesh Kumar Gautam, Mr Anant
                                                              Gautam, Mr R P Daida, Mr Dinesh
                                                              Sharma, Ms Anani Achumi, Ms
                                                              Shivani Sagar, Advocates for R-11
                                                              (M. 8860853124)
                                                              Mr. Yashu Rustagi, Adv for Indian
                                                              Bank (M. 8882149812)
                                                              Mr. Kumar Vishwjeet, Adv. for D-15
                                                              (M. 9718909886)
                                                              Mr. Sandeep Kumar Mahapatra,
                                                              CGSC, Mr. Tribhuvan, Advs. for D-15
                                                              Mr. Ramesh Kumar Mahaliyan, Adv.
                                                              for D-20 (M. 8275092500)
                                                              Mr. Alipak Banerjee, Ms. Shweta
                                                              Sahu, Mr. Parva Khare, Mr. Brijesh
                                                              Ujjainwal Advocates for D-16 (M.
                                                              9987115749)
                                                  Versus
                                 SWAPNIL PATIL & ORS.                             ..... Defendants
                                                  Through: Mr. Harish Vaidyanathan Shankar,
                                                              CGSC with Mr. Srish Kumar Mishra,


Signature Not Verified
Digitally Signed          CS (COMM) 135/2022& connected matters                          Page 27 of 38
By:DHIRENDER KUMAR
Signing Date:06.02.2024
18:19:37
                                                               Mr. Sagar Mehlawat Alexander
                                                              Mathai Paikaday, Advocates.
                                                              Mr. Shashi Shekhar Dixit, Advocates
                                                              (M. 9818455555)
                                                              Mr Amit Mahaliyan, Advocate for
                                                              Bank         of       Maharashtra.
                                                              (M:9899491980)
                                                              Ms. Yashika Kapoor and Mr.
                                                              Prashant Arora, Advocates for D-14.
                                                              Mr. Alipak Banerjee, Mr. Parva
                                                              Khare, Mr. Brijesh Ujjainwal
                                                              Advocates for D-16 (M:9987115749).
                                                              Ms Hetu Arora Sethi, ASC, GNCTD
                                                              with Insp Suneel Siddhu, Insp
                                                              Sanjeev Solanki, Insp Arundev
                                                              Nehra, Insp Bhanwar Singh, SI
                                                              Manoj, IFSO, Special Cell
                          66                            WITH
                          +      CS (COMM) 113/2023 & I.As. 4200/2022, 14754/2022, 14770/2023,
                                 15871/2023, 16828/2023, 21659/2023

                                 INDIAN FARMERS FERTILISER COOPERATIVE         ..... Plaintiff
                                              Through: Mr. Abhishek Singh, Mr. J. Amal
                                                        Anand, Mr. Elvin Joshy, Mr. Vikram
                                                        Singh Dalal, Mr. Shashwat Tyagi,
                                                        Ms. Alisha Sharma, Advocates. (M.
                                                        8750600178)

                                                        Versus

                                 REGISTRANT OF IFFCOFRANCHISE.COM
                                 & ORS .....                                Defendants
                                              Through: Mr. Rajshekhar Rao Sr. Adv with
                                                       Ms. Tine Abraham, Ms. Shivani
                                                       Rawat, Mr. Mohanakrishna C., Mr.
                                                       Abhi Udai Singh, Mr. Harshil
                                                       Wason, Advocates for D-33. (M:


Signature Not Verified
Digitally Signed          CS (COMM) 135/2022& connected matters                        Page 28 of 38
By:DHIRENDER KUMAR
Signing Date:06.02.2024
18:19:37
                                                                   8054452858)
                                                                  Mr Varun Pathak, Mr Shyamal Anand,
                                                                  Mr. Thejesh Rajendran, Mr Tejpal
                                                                  Singh Rathore, Adv. for D-34
                                                                  Mr. Susmit Pushkar, Adv., Mr. Anchit
                                                                  Oswal, Adv., Mr. Gaurav Sharma,
                                                                  Adv., Ms. Naina Agarwal, Adv. for
                                                                  D-38.
                                                                  Mr. Ramesh Babu with Ms. Manisha
                                                                  Singh and Ms. Jagriti Bharti, for
                                                                  Advs. D-39 (M. 9873922734)
                                                                  Ms Hetu Arora Sethi, ASC, GNCTD
                                                                  with Insp Suneel Siddhu, Insp
                                                                  Sanjeev Solanki, Insp Arundev
                                                                  Nehra, Insp Bhanwar Singh, SI
                                                                  Manoj, IFSO, Special Cell.
                                                                  Mr. Nitinjya Chaudhry, Senior Panel
                                                                  Counsel with Mr. Rahul Mourya
                                                                  Advs. for D-35
                          (67)                   WITH
                          +              CS (COMM) 610/2023 & I.A. 16723/2023, 647/2024

                                 CRESSET CAPITAL MANAGEMENT LLC & ANR. ..... Plaintiffs
                                              Through: Mr. Sourabh Rath & Mr. Vibhore
                                                       Yadav, Advs. (M: 9811153629)

                                                        versus

                                 REGISTRANT OF WWW.CRESSETCAPITAL.IN ,
                                 WWW.CRESSETINDIALIVE.LIVE & ORS.         ..... Defendants
                                              Through: Mr. Mrinal Ojha, Mr. Debarshi
                                                       Dutta, Mr. Anand Raja Adv, Ms.
                                                       Tanta Chaudhry. Mr. Shivam Tiwari
                                                       & Mr. Samyak Bilala Advs. for D-6.
                                                       (M:9990952258)
                                                       Mr. Harish Vaidyanathan Shankar,
                                                       CGSC, with Mr. Srish Kumar
                                                       Mishra, Mr. Alexander Mathai

Signature Not Verified
Digitally Signed          CS (COMM) 135/2022& connected matters                            Page 29 of 38
By:DHIRENDER KUMAR
Signing Date:06.02.2024
18:19:37
                                                              Paikaday, and Mr. Krishnan V.,
                                                             Advocates (M: 9810788606).
                                                             Mr. Harish Vaidyanathan Shankar,
                                                             CGSC with Mr. Srish Kumar Mishra,
                                                             Mr. Sagar Mehlawat Alexander
                                                             Mathai Paikaday, Advocates.
                                                             Ms Hetu Arora Sethi, ASC, GNCTD
                                                             with Insp Suneel Siddhu, Insp
                                                             Sanjeev Solanki, Insp Arundev
                                                             Nehra, Insp Bhanwar Singh, SI
                                                             Manoj, IFSO, Special Cell.
                          (77)                         WITH
                          +              CS (COMM) 700/2019 & I.As. 17945/2019, 1876/2020

                                 XIAOMI TECHNOLOGY INDIA PRIVATE LIMITED
                                 & ANR.                                     ..... Plaintiff
                                              Through: Mr. Peeyoosh Kalra, Mr. C.A.
                                                       Brijesh, Mr. Krisna Gambhir, Ms.
                                                       Simranjot     Kaur,       Advocates
                                                       (M:9899320646)
                                                       Mr. Ishith Arora, Adv. (M.
                                                       9654451996)


                                                        Versus

                                 WWW.XIAOMI-INDIA.XYZ& ORS.                ..... Defendants
                                             Through: Ms. Shikha Sarin & Mr. Paras
                                                      Malhotra, Advs. (M: 9910485840)
                                                      Mr. Abhishek Parashar, In person. (M:
                                                      9319317578)
                                                      Mr. Manish Mohan, CGSC. (M:
                                                      9717906181)
                                                      Mr. Alipak Banerjee, Ms. Shweta
                                                      Sahu, Mr. Parva Khare, Mr. Brijesh
                                                      Ujjainwal Advocates for D-29 (M.
                                                      9987115749)
                                                      Ms. Yashika Kapoor and Mr. Parshant


Signature Not Verified
Digitally Signed          CS (COMM) 135/2022& connected matters                      Page 30 of 38
By:DHIRENDER KUMAR
Signing Date:06.02.2024
18:19:37
                                                                   Arora, Advs. for VI.
                                                                  Ms Hetu Arora Sethi, ASC, GNCTD
                                                                  with Insp Suneel Siddhu, Insp
                                                                  Sanjeev Solanki, Insp Arundev
                                                                  Nehra, Insp Bhanwar Singh, SI
                                                                  Manoj, IFSO, Special Cell.
                          (78)                        AND
                          +    CS (COMM) 324/2020 & I.As. 6950/2020, 12588/2020, 12611/2020,
                               11510/2021, 8854/2023, 12001/2023, 15626/2023, 19511/2023 &
                               19574/2023
                               MCDONALDS CORPORATION & ANR.                     ..... Plaintiffs
                                               Through: Ms. Rima Majumdar, Ms. Shilpi
                                                          Sinha and Mr. Aaditya Vats,
                                                          Advocates.
                                               versus
                               NATIONAL INTERNET EXCHANGE OF INDIA
                               & ORS.                                          ..... Defendants
                                               Through: Mr. Shubhendu Anand, Mr. Akshat
                                                          Kaushik, Mr. Piyush M. Dwivedi
                                                          Advocate for D-1.
                                                          Mr. Vivek Jain & Mr. Aastha Tiwari,
                                                          Ms. Tulasi Mukhi, Advocates for
                                                          D-18 & 28 (M9811426480).
                                                          Mr. Kartik Bhalla, Adv. for ICICI
                                                          Bank (M. 9818707178)
                                                          Mr. Jaydip Pati, Advocate for D-24.
                                                          Mr. Alipak Banerjee, Ms. Shweta
                                                          Sahu, Mr. Parva Khare, Mr. Brijesh
                                                          Ujjainwal for D-5, 2, 6 7, & 8 (M:
                                                          9987115749).
                                                          Mr. Ravi Prakash, CGSC with Mr.
                                                          Sahonwlah Farmani Ali, Advocate for
                                                          D-35&36 (M-9469448888)
                                                          Mr. Santosh Kumar Rout, Ms Dharna
                                                          Veragi, Mr. Pawan Kumar & Mr.
                                                          Abhishek Chakraborty, Advocates for
                                                          D-13 to 17, 22, 26, 27, 31)
                                                          Mr Rajiv Kapur & Mr Akshit Kapur,


Signature Not Verified
Digitally Signed          CS (COMM) 135/2022& connected matters                         Page 31 of 38
By:DHIRENDER KUMAR
Signing Date:06.02.2024
18:19:37
                                                                   Mr Tushar Bagga, Advocates.
                                                                  Mr Yashu Rustagi, Advocate for
                                                                  BOB.
                                                                  Mr. Moazzam Khan, Mr. Alipak
                                                                  Banerjee, Ms. Shweta Sahu, Mr.
                                                                  Parva Khare, Mr. Brijesh Ujjainwal
                                                                  Ms. Anvita Goel Mr. Prince Kumar
                                                                  Mr. Amrit Bhatia Advs. for D-5 (M.
                                                                  9987115749)
                                                                  Mr. Akshay Goel, Mr. Shivam Narang
                                                                  & Mr. Lalit Kashyap, Advocates
                                                                  Mr. Tushar Singh & Ms. Trisha
                                                                  Patnaik, Advocates for D-25.
                                                                  Mr. Rajat Katyal & Mr. Harsh Sinha,
                                                                  Adv. for Yes Bank.
                                                                  Ms Hetu Arora Sethi, ASC, GNCTD
                                                                  with Insp Suneel Siddhu, Insp
                                                                  Sanjeev Solanki, Insp Arundev
                                                                  Nehra, Insp Bhanwar Singh, SI
                                                                  Manoj, IFSO, Special Cell.
                                                                  Sh. V. K Gupta, Sh. Sunil Shukla &
                                                                  Ms. Kaushiki Kashyap Advocates for
                                                                  D-57 (M: 95822 06578).
                                                                  Mr. Harsh Sinha, Advocate for Yes
                                                                  Bank.
                                                    AND
                          (81)                      AND
                          +    CS (COMM) 389/2022 & I.As. 9069/2022, 12578/2022
                               THE CAPITAL GROUP COMPANIES, INC               ..... Plaintiffs
                                             Through: Mr. Anirudh Bakhru, Ms. Neeharika
                                                         Chauhan, Mr. Naqeeb Nawab, Ms.
                                                         Sejal Tayal, Ms. Pragya Choudhary,
                                                         Advs.
                                             versus
                               ASHOK KUMAR & ORS.                           ..... Defendants
                                             Through: Ms. Nidhi Raman, CGSC with Mr.
                                                         Sachin Dubey, Mr. Debarchan De,
                                                         Adv for D-4 & 5.


Signature Not Verified
Digitally Signed          CS (COMM) 135/2022& connected matters                            Page 32 of 38
By:DHIRENDER KUMAR
Signing Date:06.02.2024
18:19:37
                                                                   Ms Hetu Arora Sethi, ASC, GNCTD
                                                                  with Insp Suneel Siddhu, Insp
                                                                  Sanjeev Solanki, Insp Arundev
                                                                  Nehra, Insp Bhanwar Singh, SI
                                                                  Manoj, IFSO, Special Cell
                                                                  Mr. Alipak Banerjee, Ms. Shweta
                                                                  Sahu, Mr. Parva Khare, Mr. Brijesh
                                                                  Ujjainwal for D-12 (M: 9987115749)

                                 CORAM:
                                 JUSTICE PRATHIBA M. SINGH
                                          ORDER

% 01.02.2024

1. This hearing has been done through hybrid mode.

2. These matters relate to domain names being registered by unknown third parties infringing trade mark rights of various brand owners and implementation of Court orders by the Domain Name Registrars ('DNR's). From time to time, various directions have been passed by this Court in respect of blocking and locking of the infringing domain names, and implementation of court orders by various DNRs which may or may not be located in India.

3. Today, submissions have been made in part by Mr. Darpan Wadhwa. Reply to queries raised by police authorities by banks

4. In terms of the order dated 24th November, 2023, considering the various grievances that were raised against the Banks by the law enforcement agencies i.e., Cyber Cell of Delhi Police, notices were issued to the various Banks once again including through nominated counsels, etc. Further, for the purpose of disclosure of information to law enforcement agencies and for better coordination between the Cyber Cell of Police Authorities and the Signature Not Verified Digitally Signed CS (COMM) 135/2022& connected matters Page 33 of 38 By:DHIRENDER KUMAR Signing Date:06.02.2024 18:19:37 Bank Authorities, it was directed by the Court that meeting be held between the concerned Joint Secretary, Ministry of Home Affairs. Pursuant thereto, two developments have taken place, as follows:

(i) Mr. Sanjay Gupta, ld. Counsel appearing for the HDFC Bank submits that a high level meeting on prevention of cyber crimes was called by the Reserve Bank of India (RBI) along with some senior officials belonging to the Ministry of Home Affairs including I4C (Indian Cyber Crime Coordination Centre) and Director General of Police (DGP)s of some States. In the said meeting, the law enforcement agencies had clearly expressed that Banks ought to expedite the process of providing of information. Accordingly, the entire issue has been taken cognizance of by the Indian Banks Association (IBA) as also by the RBI.
(ii) An affidavit has been filed by the RBI sworn by Mr. Ajay Abrol, the Assistant General Manager of the Department of Supervision in RBI. As per the RBI's affidavit, detailed Standard Operating Procedures (SOP) has been prepared for exchange of information between Banks and law enforcement agencies. The said SOP has been circulated to all the Banks including the law enforcement agencies such as Police, Economic Intelligence Council Convener, National Investigation Agency (NIA), Central Bureau of Investigation (CBI), Central Board of Direct Taxation (CBDT), Directorate of Enforcement (ED), Ministry of Corporate Affairs (MCA), Ministry of Home Affairs (MHA), Directorate of Revenue Intelligence (DRI), Intelligence Bureau (IB), FIU-IND, etc.

5. Mr. Ramesh Babu, ld. Counsel has taken the Court through the Signature Not Verified Digitally Signed CS (COMM) 135/2022& connected matters Page 34 of 38 By:DHIRENDER KUMAR Signing Date:06.02.2024 18:19:37 Standard Operating Procedure (hereinafter, 'SOP') attached to the affidavit dated 16th January, 2024. In terms of the said SOP, it is submitted by Mr. Babu that the deadlines for Banks to provide information, upon being requested by Law enforcement agencies, have been fixed strictly and the same have to be mandatorily complied with by all Banks.

6. Mr. Gupta submits that the IBA has asked for the constitution of a sub-group and two executives should be nominated by each of the Banks, which the HDFC bank has already done.

7. Mr. Kapoor, ld. Counsel submits that State Bank of India ('SBI') has also nominated concerned officials for the said sub-group. He further submits that he has filed on record the SOP followed by the Bank with respect to information sought from law enforcement agencies.

8. Ms. Hetu Arora Sethi, ld. ASC, however, controverts and submits that even as of January, 2024, information sought from SBI was not provided to the Cyber Cell of Delhi Police.

9. It appears that the SOP and the manner in which the SOPs have to be implemented by all the Banks is still a work in progress. Let the IBA hold the meeting of the concerned sub-groups and sub-committee in order to ensure that all Banks follow the SOP in respect of information disclosure mechanism to the law enforcement agencies.

10. Issue notice to Mr. Srinivasarao, Senior Advisor, IBA (Mob. No.9449860111) for appearance before this Court so that the stand of all the Banks can be considered.

11. Registry to issue this order on the said mobile number to enable the IBA to place on record a short affidavit as to the implementation of the SOP.

12. Mr. Sameer Tiwari, the Nodal Officer from HDFC Bank is present Signature Not Verified Digitally Signed CS (COMM) 135/2022& connected matters Page 35 of 38 By:DHIRENDER KUMAR Signing Date:06.02.2024 18:19:37 today, as per the direction of this Court vide order dated 24th November, 2023.

13. Let the RBI's affidavit and the email on behalf of HDFC's Counsel handed over to the Court today be handed to Ms. Sethi, ld. ASC appearing for the Delhi Police.

14. A status report has been filed by the Delhi Police in the matter CS(COMM) 389/2022 titled The Capital Group Companies, Inc. Vs. Ashok Kumar & Ors. As per the said report, the law enforcement agencies have sent notices to various DNRs and Banks seeking information regarding specific IP addresses and details pertaining to the UPI Id's, respectively.

15. The DNRs and the Banks, in compliance to the notices, shall provide the requisite information sent to the Delhi Police, expeditiously, failing which, stringent action would be liable to be taken.

16. Mr. Wadhwa, ld. Senior Counsel appearing for GoDaddy has made further submissions today on the legal position qua steps that could be taken in respect of DNRs who do not comply with the orders passed by this Court. Mr. Wadhwa, categorically, relied on the order dated 4th December, 2023 of this Court in the matter of Burger King Corporation v. Swapnil Patil & Ors. (CS (Comm) 303/2022), to state that a similar order can be passed at the final stage and the examination in respect of all the identified domain names and the examination of additional domain names can be done by the Joint Registrar.

17. The submissions to continue on the next date of hearing. CS(COMM) 135/2022

18. In CS(COMM) 135/2022 titled Dabur India Ltd. v. Ashok Kumar & Ors, on behalf of Defendant No. 5- Hosting Concepts B.V., it is submitted by Signature Not Verified Digitally Signed CS (COMM) 135/2022& connected matters Page 36 of 38 By:DHIRENDER KUMAR Signing Date:06.02.2024 18:19:37 Ms. Aishwarya, ld. Counsel, that the said DNR is based out of European Union and it wishes to file written submissions in this matter. It may do so within four weeks, with service of advance copies to all the concerned Counsels.

19. Mr. Harish V. Shankar, ld. CGSC to obtain instructions from the concerned officials of the MHA and file an affidavit within four weeks in terms of the order dated 24th November, 2023.

20. List for further hearing on Saturday i.e. 6th April, 2024.

21. Insofar as the specific matters and the applications pending therein are concerned the same are listed as per the following table:

                          S.No.     Case No.                                    Next Date of Hearing
                          1.        CS(COMM) 20/2019                            23.02.2024
                          2.        CS(COMM) 350/2020                           23.02.2024
                          3.        CS(COMM) 176/2021                           23.02.2024
                          4.        CS(COMM) 135/2022                           27.02.2024
                          5.        CS(COMM) 475/2022                           27.02.2024
                          6.        CS(COMM) 389/2022                           27.02.2024
                          7.        CS(COMM) 228/2021                           29.02.2024
                          8.        CS(COMM) 490/2022                           29.02.2024
                          9.        CS(COMM) 193/2019                           29.02.2024
                          10.       CS(COMM) 297/2019                           12.03.2024
                          11.       CS(COMM) 298/2019                           12.03.2024
                          12.       CS(COMM) 732/2019                           12.03.2024
                          13.       CS(COMM) 373/2020                           14.03.2024
                          14.       CS(COMM) 498/2020                           14.03.2024



Signature Not Verified
Digitally Signed          CS (COMM) 135/2022& connected matters                                Page 37 of 38
By:DHIRENDER KUMAR
Signing Date:06.02.2024
18:19:37
                           15.        CS(COMM) 82/2020              14.03.2024
                          16.        CS(COMM) 154/2021             19.03.2024
                          17.        CS(COMM) 276/2021             19.03.2024
                          18.        CS(COMM) 293/2021             19.03.2024
                          19.        CS(COMM) 95/2021              20.03.2024
                          20.        CS(COMM) 158/2022             20.03.2024
                          21.        CS(COMM) 255/2020             20.03.2024
                          22.        CS(COMM) 424/2020             21.03.2024
                          23.        CS(COMM) 12/2022              21.03.2024
                          24.        CS(COMM) 471/2020             21.03.2024
                          25.        CS(COMM) 399/2021             01.04.2024
                          26.        CS(COMM) 524/2021             01.04.2024
                          27.        CS(COMM) 26/2022              01.04.2024
                          28.        CS(COMM) 35/2022              02.04.2024
                          29.        CS(COMM) 233/2022             02.04.2024
                          30.        CS(COMM) 275/2022             02.04.2024
                          31.        CS(COMM) 364/2022             03.04.2024
                          32.        CS(COMM) 303/2022             03.04.2024
                          33.        CS(COMM) 113/2023             03.04.2024
                          34.        CS(COMM) 610/2023             04.04.2024
                          35.        CS(COMM) 700/2019             04.04.2024
                          36.        CS(COMM) 324/2020             04.04.2024


                                                                  PRATHIBA M. SINGH, J.
                          FEBRUARY 01, 2024
                          Rahul/bh




Signature Not Verified
Digitally Signed          CS (COMM) 135/2022& connected matters                 Page 38 of 38
By:DHIRENDER KUMAR
Signing Date:06.02.2024
18:19:37