Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act] State of Andhra Pradesh - Subsection Section 13(3)(iii) in Dr. Y.S.R. Horticultural University Act, 2007 (iii)to make recommendations for the constitution or reconstitution or abolition of departments/faculties of teaching;