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[Cites 0, Cited by 0] [Section 5B(3)] [Section 5B] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5B(3)(i) in Andhra Pradesh General Sales Tax Act, 1957

(i)The words "raw material" means any material from which another product can be mde through the process of manufacture either by itself or in combination with other raw materials: