Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 1 in The U.P. Boiler Rules, 1969 1. Short title. (1)These rules may be called the Uttar Pradesh Boiler Rules, 1969.(2)They shall extend to the whole of the State of Uttar Pradesh and shall come into force with effect from the date of their publication ion the Uttar Pradesh Gazette.
