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Andhra Pradesh High Court - Amravati

T. Lalitha Kumari, vs Sri Venkateswara Institute Of Medical ... on 15 February, 2022

                HIGH COURT OF ANDHRA PRADESH : AMARAVATI

     MAIN CASE: W.P.No.14056 of 2014

                              PROCEEDINGS SHEET

Sl.      DATE                                   ORDER                                 OFFICE
                                                                                       NOTE
No.
                                        (Through virtual mode)

10     15.02.2022

Dr.KMR,J Mr. D.L.V.S.Prasad, learned counsel representing Ms. Marella Radha, Standing Counsel for SVIMS, seeks time for arguing the matter.

He submits that he has already informed to the petitioner's counsel and he has no objection.

His request is considered. Post on 02.03.2022.

__________ Dr. KMR,J HS Sl. DATE ORDER OFFICE NOTE No. Sl. DATE ORDER OFFICE NOTE No.