Andhra Pradesh High Court - Amravati
T. Lalitha Kumari, vs Sri Venkateswara Institute Of Medical ... on 15 February, 2022
HIGH COURT OF ANDHRA PRADESH : AMARAVATI
MAIN CASE: W.P.No.14056 of 2014
PROCEEDINGS SHEET
Sl. DATE ORDER OFFICE
NOTE
No.
(Through virtual mode)
10 15.02.2022Dr.KMR,J Mr. D.L.V.S.Prasad, learned counsel representing Ms. Marella Radha, Standing Counsel for SVIMS, seeks time for arguing the matter.
He submits that he has already informed to the petitioner's counsel and he has no objection.
His request is considered. Post on 02.03.2022.
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