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[Cites 0, Cited by 0] [Section 83(2)] [Section 83] [Entire Act]

State of Madhya Pradesh - Subsection

Section 83(2)(b) in The M.P. Factories Rules, 1962

(b)The height of every room in the building shall be not less than 12 feet from floor level to the lowest part of the roof, and there shall be at least 12 square feet of floor area for every person employed : Provided that-(i) workers who habitually go home for their meals during the rest periods may be excluded in calculating the number of workers to be accommodated, and (ii) in the case of factories in existence, at the date of commencement of the Act, where it is impracticable, owing to lack of space to provide 12 sq. ft. of floor area for each person, such reduced floor area per person shall be provided as may be approved in writing by the Chief Inspector.