Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Gujarat - Subsection

Section 17(2) in Bhavnagar University (Amendment) Act, 1987

(2)The Executive Council may take into consideration the draft of a Statute either of its own motion or on a proposal by any other University authority.