Rajasthan High Court - Jaipur
Chief Manager, Rajasthan State Road ... vs Shri Laxman Ram Son Of Shri Mana Ram, ... on 30 July, 2021
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 6949/2021
Chief Manager, Rajasthan State Road Transport Corporation
----Petitioner
Versus
Shri Laxman Ram Son Of Shri Mana Ram, Driver, Rajasthan
State Road Transport Corporation
----Respondent
For Petitioner(s) : Mr. Rewar Mal, Adv.
For Respondent(s) :
HON'BLE MR. JUSTICE INDERJEET SINGH Order 30/07/2021 Issue notice to the respondent(s) returnable by eight weeks.
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