Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 23780] [Section 376(2)] [Section 376] [Entire Act]

Union of India - Subsection

Section 376(2)(n) in The Indian Penal Code, 1860

(n)commits rape repeatedly on the same woman,