Bombay High Court
Kmp Electro Private Limited vs K. Madhana Gopal on 29 November, 2023
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-12
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION LODGING NO. 17720 OF 2023
In
COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS STAMP NO. 17398
OF 2023
Kmp Electro Private Limited ....PETITIONER
V/S
K. Madhana Gopal ....RESPONDENT
Adv. Gautam Panchal & Adv. D. Shah i/b Gautam and Co for Plaintiff.
Mr. Rashmin Khandekar a/w Mr. Ranak Shah i/b Dhru & Co. for Defendant No.1&2 CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 29th November, 2023 P.C. :
S. O. to 20/12/2023 .
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