Section 17(5) in The Orissa Bhoodan and Gramdan Rules, 1972
(5)The list of the members of the Grama Parishad shall be received at the end of each year by the Secretary to the Grama Parishad. For the purpose of bringing in up-to-date, the procedure laid down in Sub-rule (4) shall be followed in amending the list. A copy of the amended list shall be forwarded to the Samiti who shall cause a copy of the same to be published in the notice board of the Samiti.
