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[Cites 0, Cited by 0] [Section 70(6)] [Section 70] [Entire Act]

State of Goa - Subsection

Section 70(6)(b) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(b)a comparative check-up of entries of 500 top cases in subjects Physics, Chemistry, Biology and Mathematics shall be done by the Board official appointed for the purpose before finalising the consolidated results.