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[Cites 0, Cited by 0] [Section 117(6)] [Section 117] [Entire Act]

State of Uttar Pradesh - Subsection

Section 117(6)(a) in Uttar Pradesh Municipal Corporation Act, 1959

(a)subject to the provisions of this Act and the rules made thereunder, prescribe the duties of and exercise supervision and control over the acts and proceedings of all Corporation officers and servants other than the Mukhya Nagar Lekha Parikshak and the Corporation officers and servants immediately subordinate to him and dispose of all questions relating to the service of the said officers and servants and privileges and allowances;