Section 2(b) in The West Bengal Medical And Dental Colleges (Regulation Of Admission) Act, 1973
(b)"district" means any of the districts of Bankura, Birbhum, Burdwan, Cooch Behar, Darjeeling, Hooghly, Howrah, Jalpaiguri, Malda, Midnapore, Murshidabad, Nadia, Purulia, 24-Parganas and West Dinajpur and includes Calcutta comprised within the territorial jurisdiction of the Corporation of Calcutta;
