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Union of India - Section

Section 17 in The Rani Lakshmi Bai Central Agricultural University Act, 2014

17. Authorities of the University.

- The following shall be the authorities of the University, namely :-
(1)the Board of Management;
(2)the Academic Council;
(3)the Research Council;
(4)the Extension Education Council;
(5)the Finance Committee;
(6)the Faculties and Board of Studies; and
(7)such other authorities as may be prescribed by the Statutes.