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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Uttarakhand - Subsection

Section 14(7) in Uttarakhand Technical University Act, 2005

(7)While the Controller of Examinations is for any reason unable to act or the office of controller of Examinations is vacant, all the duties of the office shall be performed by such person as may be appointed by the Vice-Chancellor, until the controller of examinations resumes his duties or, as the case may be, the vacancy is filled.