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Bombay High Court

Maharashtra Industrial Development ... vs Sitaram Shivram Naik D.H. Draupadi ... on 15 September, 2025

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                                                      1-12.doc


                                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           Digitally signed
           by KANCHAN
KANCHAN PRASHANT                                             CIVIL APPELLATE JURISDICTION
PRASHANT DHURI
DHURI    Date:
         2025.09.15
           19:19:07 +0530
                                                         FIRST APPEAL NO. 1884 OF 2011
                               Maharashtra Industrial Development Corporation                     ... Appellant
                                        Versus
                               Sudha Balaram Kharwale and another                                 ... Respondents
                                                                        WITH
                                                         FIRST APPEAL NO. 1885 OF 2011
                               Maharashtra Industrial Development Corporation                     ... Appellant
                                        Versus
                               Sitaram Shivram Naik (deceased)
                               Draupadi Sitaram Naik and others                                   ... Respondents
                                                                        WITH
                                                         FIRST APPEAL NO. 1886 OF 2011
                               Maharashtra Industrial Development Corporation                     ... Appellant
                                        Versus
                               Ganesh Narayan Thakur and another                                  ... Respondents
                                                                        WITH
                                                         FIRST APPEAL NO. 1887 OF 2011
                               Maharashtra Industrial Development Corporation                     ... Appellant
                                        Versus
                               Waman Shivram Naik (deceased)
                               Sumati Balaram Patil and another                                   ... Respondents
                                                                        WITH
                                                         FIRST APPEAL NO. 1888 OF 2011
                               Maharashtra Industrial Development Corporation                     ... Appellant
                                        Versus
                               Ramchandra Nathu Naik (deceased)

                               Kanchan Dhuri                                                                       1/4




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 Sitabai Ramchandra Naik and another                             ... Respondents
                                       WITH
                           FIRST APPEAL NO. 1889 OF 2011
 Maharashtra Industrial Development Corporation                  ... Appellant
          Versus
 Vatsala Chintaman Naik and others                               ... Respondents
                                       WITH
                           FIRST APPEAL NO. 1890 OF 2011
 Maharashtra Industrial Development Corporation                  ... Appellant
          Versus
 Ganpati Dev Vahiwatdar (deceased)
 Janardan Narayan Naik and others                                ... Respondents
                                       WITH
                           FIRST APPEAL NO. 1891 OF 2011
 Maharashtra Industrial Development Corporation                  ... Appellant
          Versus
 Mahadeo Nathu Naik (deceased)
 Anusuya Mahadeo Naik and another                                ... Respondents
                                       WITH
                           FIRST APPEAL NO. 1892 OF 2011
 Maharashtra Industrial Development Corporation                  ... Appellant
          Versus
 Raghunath Bhau Naik and another                                 ... Respondents
                                       WITH
                           FIRST APPEAL NO. 1893 OF 2011
 Maharashtra Industrial Development Corporation                  ... Appellant
          Versus
 Rambhau Nathu Naik (deceased)

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 Seetabai Rambhau Naik and others                                ... Respondents
                                       WITH
                           FIRST APPEAL NO. 1894 OF 2011
 Maharashtra Industrial Development Corporation                  ... Appellant
          Versus
 Rambhau Nathu Naik (deceased)
 Seetabai Rambhau Naik and others                                ... Respondents
                                       WITH
                           FIRST APPEAL NO. 1895 OF 2011
 Maharashtra Industrial Development Corporation                  ... Appellant
          Versus
 Vijay Taturam Naik and others                                   ... Respondents
                                   ............
 Mr. Prashant Chawan, Senior Advocate alongwith Mr. Meet Vora,
 instructed by Navdeep Vora & Associates, Advocate for the Appellant.
 Mr. A.R. Patil, Addl.G.P. for the State-Respondents No.2 and 3.
                                   ............

                                     CORAM      :       ABHAY AHUJA, J.
                                     DATE       :       15 SEPTEMBER 2025

 P.C. :


1. Mr. Chawan, learned Senior Counsel, appears for the Appellant and submits that some time be granted to take instructions in the matter.

2. None Appears for the Respondents although appearances of Mr. R.R. Salvi and Mr. P.R. Salvi are shown on their behalf in the causelist.

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1-12.doc

3. Mr. Patil, learned Additional Government Pleader appearing for the State has no objection if some time is granted.

4. List on 14th October 2025 at 3.00 p.m., under the caption 'for directions'.

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