Bombay High Court
Maharashtra Industrial Development ... vs Sitaram Shivram Naik D.H. Draupadi ... on 15 September, 2025
Author: Abhay Ahuja
Bench: Abhay Ahuja
1-12.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
Digitally signed
by KANCHAN
KANCHAN PRASHANT CIVIL APPELLATE JURISDICTION
PRASHANT DHURI
DHURI Date:
2025.09.15
19:19:07 +0530
FIRST APPEAL NO. 1884 OF 2011
Maharashtra Industrial Development Corporation ... Appellant
Versus
Sudha Balaram Kharwale and another ... Respondents
WITH
FIRST APPEAL NO. 1885 OF 2011
Maharashtra Industrial Development Corporation ... Appellant
Versus
Sitaram Shivram Naik (deceased)
Draupadi Sitaram Naik and others ... Respondents
WITH
FIRST APPEAL NO. 1886 OF 2011
Maharashtra Industrial Development Corporation ... Appellant
Versus
Ganesh Narayan Thakur and another ... Respondents
WITH
FIRST APPEAL NO. 1887 OF 2011
Maharashtra Industrial Development Corporation ... Appellant
Versus
Waman Shivram Naik (deceased)
Sumati Balaram Patil and another ... Respondents
WITH
FIRST APPEAL NO. 1888 OF 2011
Maharashtra Industrial Development Corporation ... Appellant
Versus
Ramchandra Nathu Naik (deceased)
Kanchan Dhuri 1/4
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Sitabai Ramchandra Naik and another ... Respondents
WITH
FIRST APPEAL NO. 1889 OF 2011
Maharashtra Industrial Development Corporation ... Appellant
Versus
Vatsala Chintaman Naik and others ... Respondents
WITH
FIRST APPEAL NO. 1890 OF 2011
Maharashtra Industrial Development Corporation ... Appellant
Versus
Ganpati Dev Vahiwatdar (deceased)
Janardan Narayan Naik and others ... Respondents
WITH
FIRST APPEAL NO. 1891 OF 2011
Maharashtra Industrial Development Corporation ... Appellant
Versus
Mahadeo Nathu Naik (deceased)
Anusuya Mahadeo Naik and another ... Respondents
WITH
FIRST APPEAL NO. 1892 OF 2011
Maharashtra Industrial Development Corporation ... Appellant
Versus
Raghunath Bhau Naik and another ... Respondents
WITH
FIRST APPEAL NO. 1893 OF 2011
Maharashtra Industrial Development Corporation ... Appellant
Versus
Rambhau Nathu Naik (deceased)
Kanchan Dhuri 2/4
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Seetabai Rambhau Naik and others ... Respondents
WITH
FIRST APPEAL NO. 1894 OF 2011
Maharashtra Industrial Development Corporation ... Appellant
Versus
Rambhau Nathu Naik (deceased)
Seetabai Rambhau Naik and others ... Respondents
WITH
FIRST APPEAL NO. 1895 OF 2011
Maharashtra Industrial Development Corporation ... Appellant
Versus
Vijay Taturam Naik and others ... Respondents
............
Mr. Prashant Chawan, Senior Advocate alongwith Mr. Meet Vora,
instructed by Navdeep Vora & Associates, Advocate for the Appellant.
Mr. A.R. Patil, Addl.G.P. for the State-Respondents No.2 and 3.
............
CORAM : ABHAY AHUJA, J.
DATE : 15 SEPTEMBER 2025 P.C. :
1. Mr. Chawan, learned Senior Counsel, appears for the Appellant and submits that some time be granted to take instructions in the matter.
2. None Appears for the Respondents although appearances of Mr. R.R. Salvi and Mr. P.R. Salvi are shown on their behalf in the causelist.
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3. Mr. Patil, learned Additional Government Pleader appearing for the State has no objection if some time is granted.
4. List on 14th October 2025 at 3.00 p.m., under the caption 'for directions'.
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