Section 6(3)(a) in Rajasthan Forest Subordinate Service Rules, 2015

[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

(a)In case of posts falling within the purview of the commission-

(i)Chairman of Commission or a member nominated by him;

(ii)Pr. Secretary / Secretary to the Government, Department of Personnel;

(iii)Pr. Secretary / Secretary to the Government, Finance Department, or his nominee not below the rank of Deputy Secretary; and

(iv)Additional Chief Secretary/Pr. Secretary/Secretary to the Government, forest Department.

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