Calcutta High Court
M/S. Gladstone Lyall Employees ... vs Commissioner Of Income Tax & Ors on 22 September, 2016
Author: Debangsu Basak
Bench: Debangsu Basak
ORDER SHEET
WP 610 OF 2011
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
M/S. GLADSTONE LYALL EMPLOYEES INDUSTRIAL CO-OP. SOC. LTD.
Versus
COMMISSIONER OF INCOME TAX & ORS.
.........
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK Date : 22nd September, 2016.
Mr. R.N. Bandopadhyay ...for respondents. The Court : None appears for the petitioner. The state is represented.
WP No.610 of 2011 is dismissed for default. No order as to costs. Interim order, if any, stands vacated.
(DEBANGSU BASAK, J.) pkd.