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Delhi High Court - Orders

M/S Divyam Real Estate Pvt Ltd vs M/S M2K Entertainment Pvt Ltd on 5 February, 2024

Author: Anup Jairam Bhambhani

Bench: Anup Jairam Bhambhani

                                    $~9
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           O.M.P. (COMM) 162/2020 & I.A. 14331/2012, I.A. 10655/2022

                                                M/S DIVYAM REAL ESTATE PVT LTD                                                   ..... Petitioner
                                                                                      Through:                Mr. Adhitya Srinivasan and Mr.
                                                                                                              Rishabh Kanojiya, Advocates.

                                                                                      versus

                                                M/S M2K ENTERTAINMENT PVT LTD                                                   ..... Respondent
                                                                                      Through:                Mr. Pravin Bahadur, Mr. Saurabh
                                                                                                              Kumar, Mr. Amit Agarwal, Ms.
                                                                                                              Kavita and Mr. S. Anjani Kumar,
                                                                                                              Advs.

                                                CORAM:
                                                HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
                                                                                      ORDER

% 05.02.2024 A pass-over is requested on behalf of learned counsel for the petitioner.

Since the court is seized of an on-going part-heard matter in the post- lunch session today, it is not possible to accede to the request, accordingly, re-notify on 22nd April 2024.

ANUP JAIRAM BHAMBHANI, J FEBRUARY 5, 2024 V. Rawat This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/02/2024 at 20:55:20