Delhi High Court - Orders
M/S Divyam Real Estate Pvt Ltd vs M/S M2K Entertainment Pvt Ltd on 5 February, 2024
Author: Anup Jairam Bhambhani
Bench: Anup Jairam Bhambhani
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 162/2020 & I.A. 14331/2012, I.A. 10655/2022
M/S DIVYAM REAL ESTATE PVT LTD ..... Petitioner
Through: Mr. Adhitya Srinivasan and Mr.
Rishabh Kanojiya, Advocates.
versus
M/S M2K ENTERTAINMENT PVT LTD ..... Respondent
Through: Mr. Pravin Bahadur, Mr. Saurabh
Kumar, Mr. Amit Agarwal, Ms.
Kavita and Mr. S. Anjani Kumar,
Advs.
CORAM:
HON'BLE MR. JUSTICE ANUP JAIRAM BHAMBHANI
ORDER
% 05.02.2024 A pass-over is requested on behalf of learned counsel for the petitioner.
Since the court is seized of an on-going part-heard matter in the post- lunch session today, it is not possible to accede to the request, accordingly, re-notify on 22nd April 2024.
ANUP JAIRAM BHAMBHANI, J FEBRUARY 5, 2024 V. Rawat This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/02/2024 at 20:55:20