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[Cites 0, Cited by 0] [Section 16H(2)] [Section 16H] [Entire Act]

State of Rajasthan - Subsection

Section 16H(2)(i) in RSWC Employees General Provident Fund Regulations, 1990

(i)the whole of any amount withheld or withdrawn from the Fund in respect of the policy with interest thereon at the rate provided in Rule 13.