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Calcutta High Court (Appellete Side)

Panchanan Dolui vs The West Bengal State Electricity Board ... on 2 August, 2021

Author: Debangsu Basak

Bench: Debangsu Basak

                   IN THE HIGH COURT AT CALCUTTA
                  CONSTITUTIONAL WRIT JURISDICTION
                          APPELLATE SIDE

  Ct. 8
Item No.35
02.08.2021

WPA 2435 of 2007 (suvendu) (Via Video Conference) Panchanan Dolui Vs. The West Bengal State Electricity Board & Ors. None appears for the parties. The court is informed that none furnished any particulars for sending video link.

WPA 2435 of 2007 stands dismissed for default. Interim order, if any, stands vacated.

(Debangsu Basak, J.)