Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 11 in The M.P. Electricity (Supply) Finance Rules, 1967

11. Redemption of bonds.

- The Board shall set apart each year, out of its revenues a certain percentage of the nominal value of the bonds (inclusive of discount) to be fixed by the Board each year, for the redemption of the bonds.