Supreme Court - Daily Orders
Bhaskar Jyoti Bora vs M/S Sunworld Residency Private Limited on 6 September, 2024
ITEM NO.6 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Arbitration No(s).50/2024
BHASKAR JYOTI BORA & ANR. Petitioner(s)
VERSUS
M/S SUNWORLD RESIDENCY PRIVATE LIMITED Respondent(s)
(FOR ADMISSION and IA No.185426/2024-APPLICATION FOR EXEMPTION FROM
FILING ORIGINAL VAKALATNAMA/OTHER DOCUMENT)
Date : 06-09-2024 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE J.B. PARDIWALA
HON'BLE MR. JUSTICE MANOJ MISRA
For Petitioner(s) Mr. G. K. Bansal, AOR
Mr. Sanjay Bansal, Adv.
Mr. Shobhit Garg, Adv.
Ms. Swati Bansal, Adv.
Ms. Vaishali Gupta, Adv.
Ms. Ayushi Bansal, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
1 Issue notice, returnable on 30 September 2024.
2 Dasti, in addition, is permitted.
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR) ADDITIONAL REGISTRAR ASSISTANT REGISTRAR Signature Not Verified Digitally signed by Sanjay Kumar Date: 2024.09.06 14:47:39 IST Reason: