Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 13] [Entire Act]

State of Gujarat - Subsection

Section 13(1) in The Gujarat Homoeopathic Act, 1963

(1)The income of the Council shall consist of-
(a)fees received from the practitioners;
(b)fees received from the examinees;
(c)any other fees collected by the Council;
(d)grants received from the Government; and
(e)donations and other sums received by the Council.