Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61] [Entire Act] State of West Bengal - Subsection Section 61(2) in The Calcutta Municipal Corporation Act, 1980 (2)Any disqualification mentioned in clauses (m), (n), (o) and (p) of subsection (1) may be removed by the State Government by an order made in this behalf.
