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[Cites 0, Cited by 0] [Section 340(1)] [Section 340] [Entire Act]

State of Maharashtra - Subsection

Section 340(1)(d) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(d)"Zilla Parishad", in relation to any local area, means a Zilla Parishad constituted under the Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961 and having jurisdiction over such area;