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[Cites 0, Cited by 0] [Section 279] [Entire Act]

State of Rajasthan - Subsection

Section 279(1) in Rajasthan Panchayati Raj Rules, 1996

(1)Whenever vacancies in various grades and categories of service in the district are to be filled by promotion, the committee shall invite recommendations from the Panchayat Samitis and Zila Parishad. After taking into consideration the recommendations received and the Annual Confidential Reports and other service records of persons recommended for promotion, and those proposed to be superseded, it shall prepare, a list of persons suitable for promotion in the grade and category in order of seniority, giving reasons for supersession of persons, if any.