Kerala High Court
V.N.Public Health And Education Trust vs The Kerala University Of Health & Allied ... on 28 June, 2012
Author: A.M.Shaffique
Bench: A.M.Shaffique
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HON'BLE ACTING CHIEF JUSTICE MRS.MANJULA CHELLUR
&
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
TUESDAY, THE 24TH DAY OF JULY 2012/2ND SRAVANA 1934
RP.No. 671 of 2012 IN WA:1356/2011
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AGAINST THE JUDGMENT IN WA.1356/2011 DATED 28-06-2012
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REVIEW PETITIONER/IST RESPONDENT:
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V.N.PUBLIC HEALTH AND EDUCATION TRUST,
REPRESENTED BY ITS MANAGING TRUSTEE-SECRETARY
DR.O.KANAPPAN,NO.25,JAWAHAR
MAIN ROAD,N.R.T.NAGAR,THENI
TAMILNADU-625531.
BY ADV. SRI.P.SANJAY
RESPONDENTS/PETITIONER & 2ND RESPONDENT :
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1. THE KERALA UNIVERSITY OF HEALTH & ALLIED SCIENCES,
REPRESENTED BY THE REGISTRAR
THE KERALA UNIVERSITY OF HEALTH & ALLIED SCIENCES
MEDICAL COLLEGE.P.O,THRISSUR,PIN-680 596.
2. THE MEDICAL COUNCIL OF INDIA(MCI),
REPRESENTED BY THE SECRETARY,SECTOR-8,POCKET -14
DWARAKA,MEDICAL COUNCIL OF INDIA,NEW DELHI-110 077.
R1 BY SRI.P.SREEKUMAR,SC,KERALA UTY.HEALTH & ALLIED SCIENCES
R2 BY SRI.ALEXANDER THOMAS, SC, MCI
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
24-07-2012, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
RP.No. 671 of 2012
APPENDIX
ANNEXURE 1 : TRUE COPY OF THE RECEIPT NO.MCI-154(38)
2010-11/ACCTTS/20020 DATED 16.09.2010 OF PAYMENT
MADE BY PETITIONER.
ANNEXURE 2 : TRUE COPY OF THE LETTER IN REPLY TO ANNEXURE 3
DATED 13.01.2012.
ANNEXURE 3 : TRUE COPY OF THE LETTER FROM THE COUNSEL FOR THE TRUST
DATED 11.04.2012.
/TRUE COPY/
PA TO JUDGE
Manjula Chellur, Ag. C.J. & A.M. Shaffique, J.
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R.P. No. 671 of 2012
IN
W.A.No. 1356 OF 2011
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Dated this the 24th day of July, 2012
O R D E R
Manjula Chellur, Ag. C.J.
There is no apparent error on the face of the judgment. Accordingly, the Review Petition is dismissed.
Manjula Chellur, Ag. Chief Justice.
A.M. Shaffique, Judge.
ttb/24/07