Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 86] [Entire Act] State of Goa - Subsection Section 86(a) in The Goa Rehabilitation Board Act, 2006 (a)with fine which may extend, in the case of a wall or masonry building, to five hundred rupees, and, in any other case, to fifty rupees; and
