Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] Union of India - Section Section 80 in The Black Money (Undisclosed Foreign Income And Assets) And Imposition Of Tax Act, 2015 80. Congnizance of offences.— No court inferior to that of a metropolitan magistrate or a magistrate of the First Class shall try any offence under this Act.
