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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(d) in The Orissa Service of Engineers' Rules, 1941

(d)
(i)hold a degree in Engineering from an Indian University or a diploma in Engineering from an Indian Engineering College; or
(ii)be an Associated Member of the Institution of Engineers (India); or
(iii)hold a degree or diploma from one of the Universities or Civil Engineering Colleges in the United Kingdom enumerated in Appendix I to these rules, or have passed one of the examinations mentioned therein.