Section 152(7) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020
(7)the obtaining or procuring or abetting or attempting to obtain orprocure by a candidate or his agent or, by any other person with the consent of acandidate or his election agent, any assistance (other than the giving of vote) forthe furtherance of the prospects of that candidate's election, from any person inthe service of the Government or the service of the corporation;
