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Union of India - Section

Section 1759 in The Warehousing (Development And Regulation) Registration Of Warehouses Rules, 2010

1759.

G.S.R. 892(E), dated 8th November, 2010. - In exercise of the powers conferred by sub-sections (2), (3) and (4) of Section 4 read with clause (a) of sub-section (2) of Section 50 of the Warehousing (Development and Regulation) Act, 2007 (37 of 2007), the Central Government hereby makes the following rules, namely :-