Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 3 in The Legislative Assembly Of Nagaland (Change In Representation) Act, 1968 3. Amendment of Act 27 of 1962. In the proviso to sub-section (1) of section 11 of the State of Nagaland Act, 1962,-(i)for the figures " 46 ", the figures " 52 " shall be substituted;(ii)for the words "six seats", the words " twelve seats " shall be substituted.
